Gauhati High Court
Oriental Insurance Co.Ltd vs Rekha Gogoi And 4 Ors on 11 August, 2025
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GAHC010044722025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2514/2025
ORIENTAL INSURANCE CO.LTD.
HAVING ITS REGIONAL OFFICE AT GUWAHATI, G.S. ROAD, ULUBARI,
GUWAHATI 781007 REPRESENTED BY THE DEPUTY MANAGER, GAUHATI
REGIONAL OFFICE, ULUBARI, GUWAHATI 781007, KAMRUP (M), ASSAM.
VERSUS
REKHA GOGOI AND 4 ORS
W/O LATE SUNIL GOGOI.
2:SMTI JIMPI GOGOI
D/O LATE SUNIL GOGOI
3:MANASH GOGOI
S/O LATE SUNIL GOGOI
ALL ARE R/O LOHARI KACHARI GAON (THARMAL) NEAR NAMGHAR
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
PRESENT ADDRESS GANESHGURI
NEAR GANESH MANDIR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN 781006
4:SMTI RINKUMONI TAID DOLEY
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W/O SRI RAKESH KUMAR TAID
R/O DHEMAJI NAGAR
WARD NO. 3
P.O. AND P.S. DHEMAJI
DIST. DHEMAJI
ASSAM
PIN 787057
5:JIBON BORAH
S/O SRI DHARMESWAR BORAH
R/O BADHAKARA
P.O. BADHAKARA
P.S. NORTH LAKHIMPUR
DIST. NORTH LAKHIMPUR
ASSAM
PIN 78703
Advocate for the Petitioner : MS. R D MOZUMDAR, MR. S P SHARMA,MS. C MOZUMDAR
Advocate for the Respondent : ,
Linked Case : RP(FAM.CT.)/0/0
ORIENTAL INSURANCE COMPANY LTD
HAVING ITS REGIONAL OFFICE AT GUWAHATI GS ROAD ULUBARI
GUWAHATI 781007 REP BY THE DEPUTY MANAGER GUWAHATI REGIONAL
OFFICE ULUBARI GUWAHATI 7
VERSUS
REKHA GOGOI AND 4 ORS
W/O LT SUNIL GOGOI RESIDENT OF LOHARI KACHARI GAON (THARMAL)
NEAR NAMGHAR
P. O. AND P.S. - TINSUKIA DISTRICT - TINSUKIA
ASSAM PIN - 786125 PRESENT ADDRESS GANESHGURI
NEAR GANESH MANDIR
GUWAHATI
DISTRICT - KAMRUP (M)
ASSAM. J PIN - 781006
2:JIMPI GOGOI
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D/O LT SUNIL GOGOI RESIDENT OF LOHARI KACHARI GAON (THARMAL)
NEAR NAMGHAR
P. O. AND P.S. - TINSUKIA DISTRICT - TINSUKIA
ASSAM PIN - 786125 PRESENT ADDRESS GANESHGURI
NEAR GANESH MANDIR
GUWAHATI
DISTRICT - KAMRUP (M)
ASSAM. J PIN - 781006
3:MANASH GOGOI
S/O LT SUNIL GOGOI RESIDENT OF LOHARI KACHARI GAON (THARMAL)
NEAR NAMGHAR
P. O. AND P.S. - TINSUKIA DISTRICT - TINSUKIA
ASSAM PIN - 786125 PRESENT ADDRESS GANESHGURI
NEAR GANESH MANDIR
GUWAHATI
DISTRICT - KAMRUP (M)
ASSAM. J PIN - 781006
4:RINKUMONI TAID DOLEY
WO SRI RAKESH KUMAR TAID
R/O. - DHEMAJI NAGAR
WARD NO. 3
P. O. AND P.S. - DHEMAJI
DISTRICT - DHEMAJI
ASSAM PIN - 787057
5:JIBON BORAH
S/O SRI DHARMESWAR BORAH
R/O BADHAKARA
P.O. - BADHAKARA
P.S.- NORTH LAKHIMPUR
DISTRICT - NORTH LAKHIMPUR
ASSAM. PIN - 787032
------------
Advocate for : Samujjal Pratim Sharma
Advocate for : appearing for REKHA GOGOI AND 4 ORS
BEFORE
HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER
ORDER
Date : 11.08.2025
This is an application filed under Section 5 of the Limitation Act, 1963 by the applicant
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praying for condonation of delay of 13 days in filing the connected MAC Appeal against the
impugned Judgment and Award dated 16.11.2024 passed by the learned Member, MACT No. 2,
Kamrup (M), Guwahati in MAC Case No. 301/2020.
Heard Ms. R. D. Mazumdar, learned counsel appearing for the applicant.
Issue Notice, returnable within 4 (four) weeks.
The learned counsel for the applicant shall take steps for service of notice on the opposite
parties by registered post with A/D within three working days from today.
List after four weeks.
JUDGE
Comparing Assistant
