Page No.# 1/3 vs Bhobesh Ch. Baroowa
2025 Latest Caselaw 2555 Gua

Gauhati High Court

Page No.# 1/3 vs Bhobesh Ch. Baroowa on 7 August, 2025

                                                                    Page No.# 1/3

GAHC010236622022




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : CRP/12/2023

         ANJALI BANERJEE AND 2 ORS.
         W/O LATE PREMENDU SHEKAR BANERJEE,
         R/O DANISH ROAD, NEAR PAN BAZAR POLICE STATION, OPPOSITE M.M.C.
         HOSPITAL,
         DIST.- KAMRUP (M), GUWAHATI- 781001.

         2: SAYAN BANEREJEE
          S/O LATE PREMENDU SHEKAR BANERJEE

         R/O DANISH ROAD
         NEAR PAN BAZAR POLICE STATION
         OPPOSITE M.M.C. HOSPITAL

         DIST.- KAMRUP (M)
         GUWAHATI- 781001.

         3: VIKRAMADITYA BANERJEE
          S/O LATE PREMENDU SHEKAR BANERJEE

         R/O DANISH ROAD
         NEAR PAN BAZAR POLICE STATION
         OPPOSITE M.M.C. HOSPITAL

         DIST.- KAMRUP (M)
         GUWAHATI- 781001

         VERSUS

         BHOBESH CH. BAROOWA
         S/O LATE MADHAB CHANDRA BAROOWA,
         R/O HOUSE NO. 7, NILGIRI PATH, R.G. BARUAH ROAD, P.O.- ZOORAOD,
         GUWAHATI- 781024.
                                                                          Page No.# 2/3


Advocate for the Petitioner   : MR. R HUSSAIN, MR. A M DUTTA,MR A A AHMED,MS P
SEN,MRS. S ROY

Advocate for the Respondent : MR G RAHUL, MR. D M NATH




             Linked Case : CRP/81/2023

            BHOBESH CHANDRA BAROOWA
            SON OF LATE MADHAB CHANDRA BAROOWA

            RESIDENT OF HOUSE NO. 7
            NILGIRI PATH

            NEAR ZOO ROAD
            GUWAHATI- 781024

            WITHIN THE DISTRICT OF KAMRUP(M)

            ASSAM.


             VERSUS

            ANJALI BANERJEE AND 2 ORS
            WIFE OF LATE PREMENDU SHEKAR BANERJEE

            RESIDENTS OF DANISH ROAD

            NEAR PAN BAZAR POLICE STATION

            OPPOSITE M.M.C. HOSPITAL

            GUWAHATI
            KAMRUP(METRO)
            PIN- 781001
            ASSAM.

            2:SAYAN BANERJEE
            SON OF LATE PREMENDU SHEKAR BANERJEE
            RESIDENTS OF DANISH ROAD
            NEAR PAN BAZAR POLICE STATION
            OPPOSITE M.M.C. HOSPITAL
                                                                             Page No.# 3/3

           GUWAHATI
           KAMRUP(METRO)
           PIN- 781001
           ASSAM.

           3:VIKRAMADITYA BANERJEE
           SON OF LATE PREMENDU SHEKAR BANERJEE
           RESIDENTS OF DANISH ROAD
           NEAR PAN BAZAR POLICE STATION
           OPPOSITE M.M.C. HOSPITAL
           GUWAHATI
           KAMRUP(METRO)
           PIN- 781001
           ASSAM.
           ------------
           Advocate for : MR G RAHUL
           Advocate for : MR. R HUSSAIN appearing for ANJALI BANERJEE AND 2 ORS



                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

07.08.2025

Heard Mr. R. Hussain, learned counsel for the petitioners/respondents and also Mr. G. Rahul, learned counsel for the respondent/petitioner.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant