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Page No.# 1/3 vs Alok Kumar And 4 Ors
2025 Latest Caselaw 2056 Gua

Citation : 2025 Latest Caselaw 2056 Gua
Judgement Date : 6 August, 2025

Gauhati High Court

Page No.# 1/3 vs Alok Kumar And 4 Ors on 6 August, 2025

Author: Soumitra Saikia
Bench: Soumitra Saikia
                                                                  Page No.# 1/3

GAHC010185762022




                                                           undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/522/2022

         HEMENDRA DEBNATH AND ANR.
         S/O- HARI CHARAN DEBNATH,
         R/O- TELIBASTI , HOJAI,
         P.O AND P.S- HOJAI,
         DIST- HOJAOI, ASSAM, PIN-782435

         2: DIPAK KUMAR BORA
          S/O- GANGA RAM BORA

         R/O- DHING

         P.O AND P.S- DHING

         DIST- NAGAON
         ASSAM
         PIN-78212

         VERSUS

         ALOK KUMAR AND 4 ORS.
         THE CHAIRMAN, ASSAM POWER DISTRIBUTION COMPANY LTD.
         BIJULEE BHAWAN, PALTAN BAZAR, GUWAHATI-01

         2:DILIP SAIKIA
         THE CHIEF GENERAL MANAGER
          (HRA)
         ASSAM POWER DISTRIBUTION COMPANY LTD.
         BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI-01

         3:SANJIB KUMAR DAS
         THE ASSISTANT GENERAL MANAGER
          HOJAI ELECTRICAL DIVISION
                                                                          Page No.# 2/3

             APDCL (CAR)
             HOJAI
             DIST- HOJAI
             ASSAM
             PIN-782435

             4:BIJOY SHANKAR BARUAH
             THE CHIEF EXECUTIVE OFFICER
              NAGAON ELECTRICAL CIRCLE
             APDCL (CAR)
              NAGAON
             ASSAM
              PIN-782001

             5:TANMOY DEKA
              SUB- DIVISIONAL ENGINEER
              HOJAI ELECTRICAL SUB DIVISION
             APDCL HOJAI
              NAGAON
             ASSAM
              PIN-78200

Advocate for the Petitioner   : MS. B BHUYAN, MR J DAS,MR A TALUKDAR,MR. A
KHOUND,MS B BORA

Advocate for the Respondent : MR. P N GOSWAMI (r-3 TO 5), MR B CHOUDHURY (r-3 TO
5),MR. K P PATHAK (r-3 TO 5)




                                    BEFORE
                     HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

06.08.2025 Heard Ms. L. Devi , learned counsel for the petitioners. Also heard Mr. S. Bora, learned counsel for the respondents no. 1 & 2.

The learned counsel for the petitioners submits, on instructions, that the directions contained in the judgment and order dated 14.02.2022 have since been complied with and therefore, the petitioners do not wish to proceed further with the contempt proceedings.

Page No.# 3/3

The learned counsel for the respondents, also on instructions, has submitted that the names of the petitioners name at Serial Nos. 13 and 19 in the Office Order dated 26.05.2025, issued by the Chief Executive Officer, Nagaon Electrical Circle, under the column titled "equal to or more than 10 years." He further submits that the petitioners have been granted the enhanced pay as directed by the Court. A copy of these instructions has also been placed before the Court.

Taking into consideration the submissions made the contempt petition stands closed. The notices issued stand withdrawn.

JUDGE

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