Gauhati High Court
Page No.# 1/7 vs The State Of Assam And 4 Ors on 6 August, 2025
Page No.# 1/7
GAHC010161612020
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5279/2020
BALEN KALITA AND 8 ORS
S/O LATE KANTESWAR KALITA
I/C PRINCIPAL, JHAWBARI HS SCHOOL, R.O VILLAGE CHAKIHARI, PO
ADLAGURI, DIST BONGAIGAON, ASSAM 783392
2: SRI DIPANKAR ROY
S/O PHILESWAR ROY
I/C HEADMASTER OF JNANCHAKI HIGH SCHOOL
R.O VILLAGE MANIKPUR
PO DOMPARA
DIST BONGAIGAON
ASSAM
783392
3: SRI DILIP KUMAR SARKAR
S/O LATE BUDORAM SARKAR
I/C HEADMASTER
SRIJANGRAM GIRLS' HIGH SCHOOL
R/O VILLAGE DEOHATI PART 1. PO DEOHATI
DIST BONGAIGAON
ASSAM 783384
4: SRI BRITHASPATI BISWAS
S/O LATE KHITISH BISWAS
ASST. HEADMASTER AURONINDO BIDYA NIKETAN HIGH SCHOOL.
RESIDENT OF VILLAGE MITHAM BENGALI (LOKD COLLEGE ROAD) PO
AND PS DHEKIAJULI
DIST SONITPUR
ASSAM 784110
5: GUNIRAM DAS
S/O LATE MATHOM DAS
ASSTT. TEACHER
Page No.# 2/7
MADHAVDEV SEMINAR HS SCHOOL
RESIDENT OF VILLAHE AND PO TITABOR
DIST JORHAT
ASSAM 785630
6: JOGEN CHANDRA DHAR
S/O GANESH CHANDRA DHAR
ASSTT TEACHER (SCIENCE)
NARENGKATI HS SCHOOL RESIDENT OF VILLAGE MEDHICHUBURI
PO RANGAGARH
DIST SONITPUR
ASSAM
784110
7: MD. MAHIR UDDIN
S/O KHABIR UDDIN
HEADMASTER OF KARAGARI PATHER
ANCHALIK HIGH SCHOOL
VILLAGE KAYA KUCHI
PO CHAPAR BARI
DIST BARPETA
ASSAM 781352
8: MD. PARESH ALI
S/O SAHEB ALI
HEADMASTER OF PASCHIM DATIRBORI GIRL'S HIGH SCHOOL VILLAGE
DATIR BORI
PO CHAPAR BARI
DIST BARPETA
ASSAM
781352
9: SAFICUL ISLAM
S/O ASRAF ALI
ASST TEACHER OF PASCHIM DATIRBORI GIRL'S HIGH SCHOOL
VILLAGE DATIRBORI
PO CHAPERBORI
DIST BARPETA
ASSAM
78135
VERSUS
THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
Page No.# 3/7
OF ASSAM, SECONDARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI
6
2:THE DIRECTOR
SECONDARY EDUCATION ASSAM
KAHILIPARA GUWAHATI 19
3:UNIVERSITY GRANTS COMMISSION
BAHADURSHAN
JAFAR MARG
NEW DELHI 110002
4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION (NCRE)
HANS BHAWAN WING II
BAHADURSHAH ZAFAR MARG
NEW DELHI 110002
5:THE CMJ UNIVERSITY
JORABAT
RIBHOI MEGHALAYA
793101(REPRESENTED BY THE DEPUTY REGISTRAR
Advocate for the Petitioner : MR A R BHUYAN, MR. M A I HUSSAIN,MR F HAQUE
Advocate for the Respondent : SC, EDU, SC, N C T E,MR. I ALAM,SC, N C T E,,SC, U G C,
Linked Case : WP(C)/3575/2021
SANATAN TALUKDAR AND 9 ORS.
S/O- LT. RAMANI TALUKDAR
HEADMASTER I/C OF SARTHEBARI GIRLS SCHOOL
P.O. SARTHEBARI
WARD NO. 02
DIST.- BARPETA
PIN- 781307
PH. NO.- 60036-94544
2: BAPAN DAS
S/O- LT. DAMBARUDHAR DAS
ASSTT. TEACHER OF CHAYARAM GIRLS INSTITUTE BARPETA
R/O- VILL- DAHATI
P.O. BARPETA
DIST.- BARPETA
ASSAM
PIN- 781301
Page No.# 4/7
3: BINAY KUMAR DAS
S/O- LT. RATNA KANTA DAS
HEADMASTER I/C KEOTKUCHI HIGH SCHOOL
P.O. KEOTKUCHI
DIST.- BARPETA
PIN- 781309
4: CHAND MOHAMMAD ALI
S/O- MD. RAHAM ALI
HEAD MASTER I/C AT BARSALI HATKHOLA HIGH SCHOOL
VILL AND P.O. BARNI
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM
5: BINOD BARMAN
S/O- LT. PARAMANANDA BARMAN
ASSTT. TEACHER
BELSOR GIRLS HIGH SCHOOL
VILL AND P.O. AND P.S. BELSOR
DIST.- NALBARI
ASSAM
6: ABDUL KUDDUSH
S/O- LT. KHABIR UDDIN
ASSTT. TEACHER OF CHAR ANCHALIK H.S.SCHOOL
VILL- N.C. PUB KAZIA
P.O. KALARCHAR
P.S. BHANGNAMARI
DIST.- NALBARI
ASSAM
PIN- 781412
7: TAIZUDDIN AHMED
S/O- LT. NURUDDIN AHMED
HEADMASTER I/C AT BARNIBARI MILAN HIGH SCHOOL
VILL. AND P.O. BANMAZA
P.S. MUKALMUA
DIST.- NALBARI
ASSAM
PIN- 781304
8: AZIZUR RAHMAN
S/O- MD. VAKSED ALI
ASSTT. TEACHER AT LACHIMA HIGH MADRASSA
VILL AND P.O. DIRUA
P.S. MUKALMUA
DIST.- NALBARI
Page No.# 5/7
ASSAM
PIN- 781304
9: HAR KUMAR DEURI
S/O- LT. PANCHANA DEURI
SCIENCE GRADUATE TEACHER AT J.R.P. GIRLS H.S. SCHOOL
VILL- SUNDARIDIA
P.O. BARPETA
DIST.- BARPETA
PIN- 781301
10: MEHBUBUR RAHMAN CHOWDHURY
S/O- SOFIQUR RAHMAN CHOWDHURY
ASSTT. HEADMASTER OF DABAKA GIRLS HIGH SCHOOL
R/O- CHARING PATHER
P.O. CHARING
P.S. MURAZAR
DIST.- HOJAI
ASSAM
PIN- 782439
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:UNIVERSITY GRANTS COMMISSION
BAHADURSHAH
JAFAR MARG
NEW DELHI- 110002
4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE)
HANS BHAWAN WING-II
BAHADURSHAH ZAFAR MARG
NEW DELHI- 110002
5:THE CMJ UNIVERSITY
JORABAT
RI-BHOI
Page No.# 6/7
MEGHALAYA- 793101
(REP. BY THE DY. REGISTRAR)
------------
Advocate for : MR A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
Linked Case : WP(C)/605/2021
KABITA DEKA AND ANR.
R/O- BARPETA
ASSAM
PIN- 781307
2: DR. SARBANANDA BARMAN
S/O- LT. BHADRESWAR BARMAN
SUBJECT TEACHER OF NIGHT HIGHER SECONDARY SCHOOL
PALTANBAZAR
GHY-01
IN THE DISTRICT OF KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION
DISPUR
GHY-06
2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:UNIVERSITY GRANTS COMMISSION
BAHADURSHATIJAFAR MARG
NEWDELHI- 110002
4:INSPECTOR OF SCHOOLS
KAMRUP (M)
DIST.- KAMRUP (M)
PIN- 781001
5:INSPECTOR OF SCHOOLS
BARPETA
Page No.# 7/7
DIST.- BARPETA
PIN- 781329
6:NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE)
REGIONAL DIRECTOR
EASTERN REGIONAL COMMITTEE
NAYAPALLI
BHUBANESWAR
NEELKANTHA NAGAR
ORISSA
PIN- 751012.
------------
Advocate for : MR. R C SAIKIA
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 06.08.2025
Mr. A. R. Bhuyan, learned counsel appearing for the petitioners
submits that since these writ petitions were already heard on
27.03.2024 and the judgment was also reserved, however, the same
having been released due to some development, a short
accommodation be given to obtain up-to-date instruction in the matter
from his client.
Prayer is allowed.
Re-list the matter on 27.08.2025.
JUDGE
Comparing Assistant
