Page No.# 1/2 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 2013 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 3 Ors on 5 August, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                          Page No.# 1/2

GAHC010051382022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/125/2022


         UPEN DEKA AND 3 ORS.
         S/O LATE MONORAM DEKA
         RESIDENT OF VILLAGE SIMOLABARI
         PS BARBARI
         DIST BAKSA


         2: SRI KANDARPA DEKA
         S/O DILIP DEKA
         RESIDENT OF VILLAGE SIMOLABARI
          PS BARBARI
          DIST BAKSA


         3: SRI TARUN MEDHI.
         S/O LATE DHAGHO MEDHI

         RESIDENT OF VILLAGE SIMOLABARI
         PS BARBARI
         DIST BAKSA


         4: SRI DIPAK MEDHI
         S/O HARKANTA MEDHI

         RESIDENT OF VILLAGE SIMOLABARI
         PS BARBARI
         DIST BAKSA
         VERSUS

         THE STATE OF ASSAM AND 3 ORS.
         REPRESENTED BY PP ASSAM

         2:SRI MRIDUL PATHAK
                                                                           Page No.# 2/2

           S/O SRI AKAN PATHAK
           RESIDENT OF VILLAGE SIMOLABARI
           PS BARBARI
           DIST BAKSA


           3:SRI RATIA BORO
           S/O THOPSA BORO
           RESIDENT OF VILLAGE SIMOLABARI
           PS BARBARI
           DIST BAKSA


           4:SRI PRABIN SWARGIARY
           S/O SUKRAM SWARGIARY
           RESIDENT OF VILLAGE SIMOLABARI
           PS BARBARI
           DIST BAKSA
           ------------
           Advocate for : MR. A CHAUDHURY
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND 3 ORS.



                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                       ORDER

05.08.2025 (M. Zothankhuma, J)

In view of the judgment and order passed in the main case, the I.A. is accordingly disposed off.

JUDGE JUDGE

Comparing Assistant