Page No.# 1/4 vs Smti. L Sweety Changsan
2025 Latest Caselaw 1955 Gua

Gauhati High Court

Page No.# 1/4 vs Smti. L Sweety Changsan on 4 August, 2025

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/4

GAHC010165132025




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : Cont.Cas(C)/396/2025

         AMIT KUMAR DEB AND 8 ORS
         S/O JYOTISH CHANDRA, VILL- HAILAKANDI ROAD, MEHERPUR IDGAH,
         P.S.-SILCHAR, DIST- CACHAR, ASSAM, PIN-788006

         2: DIBYENDU DEB
          S/O LATE JANMEJOY DEB
          R/O JAIL ROAD
         AMBICAPUR
          P.S.-SILCHAR
          DIST- CACHAR
         ASSAM
          PIN-788006

         3: JYOTIRMOY DEB
          S/O LATE JITENDRA KUMAR DEB
          R/O SETTLEMENT ROAD
         VIDYARTHI LANE-1
         WARD NO. 2
          DIST-SRIBHUMI
         ASSAM
          PIN- 788712

         4: SUKLA DEB
          D/O LATE JANMAJOY DEB
          R/O JAIL ROAD
         AMBICAPUR
          P.S.- SILCHAR
          DIST- CACHAR
         ASSAM
          PIN-788004

         5: RUMPA PAUL
          D/O LATE JANMAJOY DEB
          R/O WARD NO. 13
                                                     Page No.# 2/4

SILCHAR TOWN
NEW BHAKATPUR
P.S.- SILCHAR
DIST- CACHAR
ASSAM
PIN-788005

6: JULIE ROUTH
 D/O LATE JYOTISH CHANDRA DEB
W/O PIYUSH ROUTH
 R/O NATUN PATH
 OPPOSITE NORTH POINT SCHOOL
 P.O. DHARMANAGAR
 DIST- NORTH TRIPURA
TRIPURA.
 PIN-799250

7: ZAKIR HUSSAIN
 S/O ABDUL HASIB
 R/O KANAKPUR
 NILAMBAZAR
 SILCHAR
 DIST- SIRIBHUMI
ASSAM
 PIN-788722

8: NAZMIN AHMED
 D/O ABDUL KHALIQUE
 R/O PATHERKANDI ROAD
 RAILWAY GATE
 BANAMALI
 DIST- SRIBHUMI
ASSAM
 PIN-788710

9: BEGUM ZAKIA FIRDOUSI
W/O KABIR HUSSAIN
 R/O KANAKPUR
 NILAMBAZAR
 SILCHAR
 DIST- SRIBHUMI
ASSAM
 PIN-78872

VERSUS

SMTI. L SWEETY CHANGSAN, IAS AND ANR
ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT OF ASSAM,
                                                                         Page No.# 3/4

            REVENUE AND DISASTER MANAGEMENT DEPARTMENT, DISPUR,
            GUWAHATI-781006

            2:PRADEEP KUMAR DWIVEDI
             IAS
            THE DISTRICT REGISTRAR CUM DISTRICT COMMISSIONER
             SRIBHUMI
            ASSAM
             78871

Advocate for the Petitioner   : MR. A K TALUKDAR, MRS. H THAKURIA,MR A HAI

Advocate for the Respondent : ,




                              BEFORE
             HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                        ORDER

04.08.2025

Heard Shri A.K. Talukdar, learned counsel for the petitioners, who have alleged wilful and deliberate violation of the order of this Court dated 05.05.2025 passed in WP(C)/1493/2025. The order has been perused whereby certain directions have been given to the designated public servant to act upon the application of the petitioners.

The representation dated 15.05.2025 forwarding a copy of the judgment is also addressed to the District Registrar cum District Commissioner, Sribhumi (Karimganj), Assam.

It is however seen that the Additional Chief Secretary to the Government of Assam, Revenue and Disaster Management Department has also been made a party.

Be that as it may, let notice be issued which is confined to the respondent Page No.# 4/4

no.2, returnable by 6 (six) weeks.

Let steps be taken for service of notice upon the respondent no.2 by registered post with A/D.

Steps within 2 (two) days.

JUDGE

Comparing Assistant