Page No.# 1/3 vs Ex-Constable
2025 Latest Caselaw 29 Gua

Gauhati High Court

Page No.# 1/3 vs Ex-Constable on 1 April, 2025

                                                                          Page No.# 1/3

GAHC010126972024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : WA/392/2024

            THE UNION OF INDIA AND 3 ORS.
            REPRESENTED BY SECY TO GOVT OF INDIA MINISTRY OF HOME AFFAIRS
            JAISELMER HOUSE NO 26 MAN SINGH ROAD NEW DELHI, 110011

            2: THE DIRECTOR GENERAL
             BORDER SECURITY FORCE
            CENTRAL GOVT. OFFICE COMPLEX
             LODHI ROAD NEW DELHI PIN-110003

            3: THE INSPECTOR GENERAL
             BORDER SECURITY FORCE
             SHILLONG MEGHALAYA PIN-793006

            4: THE COMMANDANT
             128 BATTALION BORDER SECURITY FORCE
             PATGAON GUWAHATI ASSAM PIN-781017

            5: NAIMUDDIN THE THEN COMMANDANT 128 BATTALION
             ORDER SECURITY FORCE
            TO BE SERVED THROUGH THE RESPONDENT NO.

            VERSUS

            EX-CONSTABLE, FORCE NO. 89008021 NIRMAL KUMAR SHARMA
            S/O SHRI PREM NATH SHARMA, VILL KUNDE LALOWAL, P.O.JANGAL,
            TEHSIL GURDASPUR, DIST GURDASPUR, PUNJAB, PIN CODE - 143521

Advocate for the Petitioner   : MR H GUPTA,

Advocate for the Respondent : , MR P RAI(R-1),MR. R DEKA(R-1),MS T WAPANGLA(R-1)
                                                              Page No.# 2/3

Linked Case : I.A.(Civil)/2450/2024

THE UNION OF INDIA and ORS
REP. BY THE SECY
MINISTRY OF HOME AFFAIRS
JAISELMER HOUSE 26
MAN SINGH ROAD
NEW DELHI PIN-110011

2: THE DIRECTOR GENERAL
BORDER SECURITY FORCE
CENTRAL GOVT. OFFICE COMPLEX
 LODHI ROAD NEW DELHI PIN-110003

3: THE INSPECTOR GENERAL
BORDER SECURITY FORCE
SHILLONG MEGHALAYA PIN-793006

 4: THE COMMANDANT
128 BATTALION BORDER SECURITY FORCE
 PATGAON GUWAHATI
ASSAM PIN-781017

5: NAIMUDDIN THE THEN COMMANDANT 128 BATTALION
ORDER SECURITY FORCE
TO BE SERVED THROUGH THE RESPONDENT NO. 3

VERSUS

EX-CONSTABLE
FORCE NO. 89008021 NIRMAL KUMAR SHARMA
S/O SHRI PREM NATH SHARMA
VILL KUNDE LALOWAL
P.O.JANGAL TEHSIL GURDASPUR
DIST GURDASPUR
PUNJAB PIN CODE - 143521
------------
Advocate for : MR H GUPTA
Advocate for : MR. R MAZUMDAR (R-1) appearing for EX-CONSTABLE
FORCE NO. 89008021 NIRMAL KUMAR SHARMA
                                                                   Page No.# 3/3

                                    BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                   HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                       ORDER

Date : 01.04.2025 (Vijay Bishnoi, CJ)

Heard Mr. Hareesh Gupta, learned CGC, appearing on behalf of the appellants; and Mr. Rajesh Mazumdar, learned counsel, appearing on behalf of the respondent; at length.

Hearing concluded.

Judgment reserved.

                               JUDGE           CHIEF JUSTICE

Comparing Assistant