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Page No.# 1/12 vs The State Of Assam And 6 Ors
2024 Latest Caselaw 8363 Gua

Citation : 2024 Latest Caselaw 8363 Gua
Judgement Date : 14 November, 2024

Gauhati High Court

Page No.# 1/12 vs The State Of Assam And 6 Ors on 14 November, 2024

                                                             Page No.# 1/12

GAHC010319162019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/9573/2019

         CHANDRESWAR SAIKIA AND 13 ORS.
         ASST TEACHER, CHENGAMARI L P SCHOOL, BORDOLONI BLOCK, DIST-
         DHEMAJI, ASSAM

         2: NARESH BARUAH
          HEADMASTER
          NAGAON CHOWTAL L P SCHOOL
          BORDOLONI BLOCK
          DIST- DHEMAJI
         ASSAM

         3: IKAN PEGU
         ASSTT TEACHER
          RUPALI L P SCHOOL
          BORDOLONI BLOCK
          DIST- DHEMAJI
         ASSAM

         4: INDRESWAR CHUTIA
         ASSTT TEACHER
         ADUT KHURACHUK L P SCHOOL
          BORDOLONI BLOCK
          DIST- DHEMAJI
         ASSAM

         5: NIRU BORUAH
         ASSTT TEACHER
          CHAIDHUA BALIGAON L P SCHOOL
          BORDOLONI BLOCK
          DIST- DHEMAJI
         ASSAM

         6: MUHINI PHUKAN
         ASSTT TEACHER
                                                        Page No.# 2/12

MOINAPARA L P SCHOOL
BORDOLONI BLOCK
DIST- DHEMAJI
ASSAM

7: KANTI SAIKIA
ASSTT TEACHER OF NO. 503 AUNIATI KAIBATTA L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

8: SUBHABALA DAS
ASSTT TEACHER
AUNIATI KAIBATTA L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

9: NAREN HAZARIKA
 HEADMASTER
 BALIGAON L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

10: MINESWARI DIHINGIA
ASSTT TEACHER
 BHAKAT KAIBATTA L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

11: RISHINDRA HAJONG
 HEADMASTER NO.2 BAJAYANTIPUR L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

12: JURI BALA HAZARIKA
ASSTT TEACHER
 34 BARBILA BHEBELI KASARI L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

13: JITENDRA KUMAR BORA
ASSTT TEACHER
 GOKHAINBARI L P SCHOOL
                                                     Page No.# 3/12

BORDOLONI BLOCK
DIST- DHEMAJI
ASSAM

14: REBAT GOGOI
ASSTT TEACHER
 MONGALATI L P SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSA

VERSUS

THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
EDUCATION (ELEMENTARY)DEPTT, DISPUR, GUWAHATI- 06

2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI- 19
 DIST- KAMRUP (M)
ASSAM

3:THE DEEO
 DHEMAJI
 DIST- DHEMAJI
ASSAM

4:THE BEEO
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM

5:THE DEPUTY INSPECTOR OF SCHOOLS
 DHEMAJI
 DIST- DHEMAJI
ASSAM

6:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
 FINANCE DEPTT
 DISPUR
 GUWAHATI- 6

7:THE DEPUTY COMMISSIONER
 DHEMAJI
 DIST- DHEMAJI
                                                                Page No.# 4/12

             ASSA

Advocate for the Petitioner   : MR. N BORAH, MR. H MAZUMDER

Advocate for the Respondent : SC, EDU, SC, FINANCE,GA, ASSAM




             Linked Case : WP(C)/1772/2017

            SASHIPROVA DEORI and 6 ORS.
            ASSTT. TEACHER
            NO. 2 HATIGARH L.P. SCHOOL
            DHEMAJI BLOCK
            DIST. DHEMAJI
            ASSAM
            PIN-787057.

            2: SMT. KUNJA KUMARI BORGOHAIN

            ASSTT. TEACHER OF NAGAON LP SCHOOL
            BORDOLONI BLOCK
            DIST. DHEMAJI
            ASSAM
            PIN-787026.

             3: SMT. LILIMA GOGOI

            ASSTT. TEACHER OF BHAKAT KAIBATTA LP SCHOOL
            BORDOLONI BLOCK
            DIST. DHEMAJI
            ASSAM
            PIN-787026.

             4: SMT. ANJU DEVI

            ASSTT. TEACHER OF GORIAJAN KALITACHUK LP SCHOOL
            BORDOLONI BLOCK
            DIST. DHEMAJI
            ASSAM
            PIN-787026.

             5: SMT. RUMI BHARALI

            ASSTT. TEACHER OF RASTA BHASA LP SCHOOL
                                                     Page No.# 5/12

DIST. DHEMAJI
ASSAM
PIN-787057.

6: SRI LAKHI KONWAR

ASSTT. TEACHER OF 813 NO LATAK LP SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM
PIN-787026.

7: SMT. DHANADA CHUTIA

ASSTT. TEACHER OF 431 NO. GORAIMARI LP SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM
PIN-787026.
VERSUS

THE STATE OF ASSAM and 6 ORS.
REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPTT.
DISPUR
GHY.-06.

2:THE DIRECTOR

ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY.-19.

3:THE DIST. ELEMENTARY EDUCATION OFFICER

DIST. DHEMAJI
ASSAM
PIN-787057.

4:THE BLOCK ELEMENTARY EDU. OFFICER

BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM
PIN-787034.

5:THE BLOCK ELEMENTARY EDU. OFFICER
                                                         Page No.# 6/12


DHEMAJI BLOCK
DIST. DHEMAJI
ASSAM
PIN-787057.

6:THE DY. INSPECTOR OF SCHOOLS

DHEMAJI
DIST. DHEMAJI
ASSAM
PIN-787057.

7:THE TREASURY OFFICER

DHEMAJI
DIST. DHEMAJI
ASSAM
PIN-787057.
------------
Advocate for : MR.J I BORBHUIYA
Advocate for : SC
ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM and 6 ORS.



Linked Case : WP(C)/3329/2016

SMT SASHIPROVA DEORI and 7 ORS
ASSTT. TEACHER
NO.2 HATIGARH LP SCHOOL
DHEMAJI BLOCK
DIST- DHEMAJI
ASSAM
PIN-787057

2: KUNJA KUMARI BORGOHAIN
ASSTT. TEACHER OF NAGAON LP SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM
 PIN-787026

3: LILIMA GOGOI
ASSTT. TEACHER
BHAKAT KAIBATTA LP SCHOOL
BORDOLONI BLOCK
DIST- DHEMAJI
                                                        Page No.# 7/12

ASSAM
PIN-787026

4: DIPEN HAZARIKA
ASSTT. TEACHER
KHANA KISHNAPUR LP SCHOOL
BORDOLONI BLOCK
DIST- DHEMAJI
ASSAM
PIN-787026

5: ANJU DEVI
ASSTT. TEACHER OF GORIAJAN KALITACHUK LP SCHOOL
BORDOLONI BLOCK
DIST- DHEMAJI
ASSAM
PIN-787026

6: RUMI BHARALI
ASSTT. TEACHER
RASTRA BHASA LP SCHOOL
DIST- DHEMAJI
ASSAM
PIN-787057

 7: LAKHI KONWAR
ASSTT. TEACHER
813 NO. LATAK LP SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM
 PIN-787026

8: DHANADA CHUTIA
ASSTT. TEACHER

431 NO. GORAIMARI LP SCHOOL
 BORDOLONI BLOCK
 DIST- DHEMAJI
ASSAM
 PIN-787026
VERSUS

THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPTT.
DISPUR
GHY-6
                                                             Page No.# 8/12


2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GHY-19

3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
DIST- DHEMAJI
ASSAM
PIN-787057

4:THE BLOCK ELEMENTARY EDUCATION OFFICER
BORDOLONI BLOCK
DIST- DHEMAJI
ASSAM
PIN-787034

5:THE BLOCK ELEMENTARY EDUCATION OFFICER
DHEMAJI BLOCK
DIST- DHEMAJI
ASSAM
PIN-787057

6:THE DY. INSPECTOR OF SCHOOLS
DHEMAJI
DIST- DHEMAJI
ASSAM
PIN-787057

7:THE TREASURY OFFICER
DHEMAJI
DIST- DHEMAJI
ASSAM
PIN-787057
------------
Advocate for : MR.J I BORBHUIYA
Advocate for : appearing for THE STATE OF ASSAM AND 6 ORS



Linked Case : WP(C)/3288/2016

SMTI KANTI SAIKIA and 14 ORS
ASSISTANT TEACHER OF NO. 503 AUNIATI KAIBATTA L.P. SCHOOL
BORDOLON BLOCK
DIST. DHEMAJI
ASSAM.
                                         Page No.# 9/12

2: SRI NARESH BARUAH
HEADMASTER
 NA-GAON CHOWTAL L.P. SCHOOL
 BORDOLONI BLOCK
 DIST. DHEMAJI
ASSAM.

3: SRI NAREN HAZARIKA
HEADMASTER
BALIGAON L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

4: SRI CHANDRESWAR SAIKIA
ASSISTANT TEACHER
CHENGAMARI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

5: SMTI. IKAN PEGU
ASSISTANT TEACHER
RUPALI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

6: SRI JITENDRA BORA
ASSISTANT TEACHER
GOKHAINBARI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

7: SMTI. JURI BALA HAZARIKA
ASSISTANT TEACHER
34 BARBILA BHEBELI KASARI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

8: SMTI. MUHINI PHUKAN
ASSISTANT TEACHER
MOINAPARA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.
                                             Page No.# 10/12


9: SMTI. SUBHABALA DAS
ASSISTANT TEACHER
AUNIATI KAIBATTA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

10: SMTI. NIRU BORUAH
ASSISTANT TEACHER
CHAULDHUA BALIGAON L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

11: SRI INDRESWAR CHUTIA
ASSISTANT TEACHER
ADUT KHURACHUK L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

12: SRI REBAT GOGOI
ASSISTANT TEACHER
MONGALATI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

13: SMTI. MINESWARI DIHINGIA
ASSISTANT TEACHER
BHAKAT KAIBATTA L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

14: SRI RISHINDRA HAJONG
HEADMASTER NO. 2 BAJAYANTIPUR L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.

15: SMTI. DHANADA CHUTIA
ASSISTANT TEACHER
431 NO. GORAIMARI L.P. SCHOOL
BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM.
                                                       Page No.# 11/12

VERSUS

THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
EDUCATION ELEMENTARY DEPARTMENT
DISPUR
GUWAHATI -6.

2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
 KAHILIPARA
 GUWAHATI -19
 DIST. KAMRUP M
ASSAM.

3:THE DISTRICT ELEMENTARY EDUCATION OFFICER

DHEMAJI
DIST. DHEMAJI
ASSAM.

4:THE BLOCK ELEMENTARY EDUCATION OFFICER

BORDOLONI BLOCK
DIST. DHEMAJI
ASSAM

5:THE DEPUTY INSPECTOR OF SCHOOLS

DHEMAJI
DIST. DHEMAJI
ASSAM.

6:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM

FINANCE DEPARTMENT
DISPUR
GUWAHATI -6.

7:THE DEPUTY COMMISSIONER

DHEMAJI
DIST. DHEMAJI
ASSAM.
------------
Advocate for : MR.R GOGOI
Advocate for : SC
ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM AND 6 ORS
                                                                  Page No.# 12/12




                                  BEFORE
                      HONOURABLE MR. JUSTICE KARDAK ETE

                                   ORDER

Date : 14.11.2024.

Heard Mr. N. Borah, learned counsel for the petitioners in WP(C) 9573/2019 and WP(C) 3288/2016 and Ms. A. Das, learned counsel for the petitioners in WP(C) 3329/2016 and WP(C) 1772/2017.

Also heard Mr. R. Mazumdar and Mr. P.N. Sarma, learned Standing Counsel appearing for the Elementary Education Department and Mr. A. Chaliha, learned standing counsel for the Finance Department.

Hearing concluded.

Judgment reserved.

JUDGE

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