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Page No.# 1/7 vs The Union Of India And 25 Ors
2024 Latest Caselaw 3294 Gua

Citation : 2024 Latest Caselaw 3294 Gua
Judgement Date : 14 May, 2024

Gauhati High Court

Page No.# 1/7 vs The Union Of India And 25 Ors on 14 May, 2024

Author: Chief Justice

Bench: Chief Justice

                                                               Page No.# 1/7

GAHC010213652018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C)/6967/2018

         PRABHAT CHANDRA DAS AND 10 ORS.
         H/R NO. 199309869, SON OF LATE PUSPA RAM DAS, OFFICE
         SUPERINTENDENT (T), OFFICE OF THE GENERAL MANAGER, BSNL,
         KAMRUP TELECOM DISTRICT, PANBAZAR, GUWAHATI-1, ASSAM.

         2: DHIREN HAZARIKA
          H/R NO. 19800476
          SON OF SRI JADAV CH. HAZARIKA
          SR. TOA (RETD.)
          OFFICE OF THE SDE (CENTRAL)
          BSNL, P.O. AND DIST.- SIVASAGAR
         ASSAM- 785640

         3: ABANI MOHAN DAS
          H/R NO. 198210213M SON OF LATE PARIMAL DAS
          OFFICE SUPERINTENDENT (P)
          OFFICE OF THE SDE (CCN)
          PAGLASTHAN, PO AND DIST- BONGAIGAON
         ASSAM- 783380.

         4: JUGADHAR GOGOI
          H/R NO. 198215745
         S/O LATE BINDESWARH GOGOI
          OFFICE SUPERINTENDENT (P)
          OFFICE OF THE GMTD
          DIBRUGARH, PO AND DIST- DIBRUGARH
         ASSAM- 786001.

         5: AMULYA KR. ROY
          H/R NO. 199103348
         S/O LATE BATIRAM ROY
          OFFICE SUPERINTENDENT (G)
          OFFICE OF THE SDE (GR.)
          PATHSALA
                                             Page No.# 2/7

DIST- BARPETA
ASSAM- 781325.

6: SALEH MD. MIZANUR RAHMAN
 H/R NO. 199103205
S/O LATE REAZUDDIN AHMED
 JTO (EXTL AND GROUP)
 OFFICE OF THE SDE (EXTL AND GROUP)
 PAGLASTHAN
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

7: BIPLAB KR. DEB SINGHA
 H/R NO. 199003107
S/O LATE PRADIP KR DEVSINGHA
 OFFICE SUPERINTENDENT (G)
 OFFICE OF THE GMTD
 BSNL, BONGAIGAON
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

8: NAGEN KR. SARMA
 H/R NO. 199103221
S/O LATE RAMESH CH. SARMA
 OFFICE SUPERINTENDENT (G)
 BONGAIGAON, OFFICE OF THE GMTD
 B.T. ROAD
 PO AND DIST- BONGAIGAON
ASSAM- 783380.

9: NIRANJAN BASUMATARY
 H/R NO. 199208002
S/O LATE BIMAL CHANDRA BASUMATARY
 LDC, OFFICE OF THE SDE
 DHALIGAON, DIST- CHIRANG, ASSAM- 783385.

10: RAMESH CHANDRA RAY
 H/R NO. 199003123
S/O LATE SARBESWAR RAY
 OFFICE SUPERINTENDENT (G)
 OFFICE OF THE SDE (EXTT AND GR.)
 PAGLASTHAN, PO AND DIST- BONGAIGAON
ASSAM- 783380.

11: BAIKUNTHA RAM DAS
 H/R NO. 199103231
S/O LATE RUPSING DAS
 OFFICE SUPERINTENDENT (G)
                                                    Page No.# 3/7

OFFICE OF THE SDE (CCNI)
BSNL
PO- BARPETA TOWN
DIST- BARPETA
ASSAM- 781315

VERSUS

THE UNION OF INDIA AND 25 ORS.
REP. BY THE CHAIRMAN CUM MANAGING DIRECTOR, BSNL CORPORATE
OFFICE, BSNL BHAWAN, JANAPATH, NEW DELHI-1.

2:THE BHARAT SANCHAR NIGAM LIMITED
 DEPUTY DIRECTOR GENERAL (PER)
 BSNL CORPORATE OFFICE
 BSNL BHAWAN
 JANAPATH
 NEW DELHI-1.

3:THE CHIEF GENERAL MANAGER
 BSNL
ASSAM CIRCLE
 GUWAHATI
 DISTRICT KAMRUP(M)
ASSAM- 781001.

4:SANKAR DAS
 JTO
 OFFICE OF THE GMTD
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.

5:SASWATI SEN
 JTO
 OFFICE OF THE GMTD
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.

6:SURAJ BHATTACHARJEE
 JTO (RETIRED)
 OFFICE OF THE GMTD
 BSNL BHAWAN
 SILCHAR
 DIST. CACHAR
ASSAM- 788001.
                       Page No.# 4/7

7:BIMAL BARMAN
AO
 OFFICE OF THE CGMT
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

8:RANJIT KR. DAS
AO
 OFFICE OF THE CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR, GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

9:PABAN CH. MAHANTA
 JTO(PLG)
 OFFICE OF THE CGMT
 BSNL BHAWA,
TEZPUR
 DIST. SONITPUR
ASSAM- 784001.

10:KAMAL CH. BARMAN
 JTO (RECRUITMENT)
 OFFICE OF THE CGMT
 BSNL BHAWAN
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

11:MRITUNJAY KUNDU
AO
 OFFICE OF THE GMTD
 BSNL
 BONGAIGAON
 DIST- BONGAIGAON
ASSAM
 PIN- 783380.

12:INDRESWAR GOGOI
 JTO
 OFFICE OF THE GMTD
 BSNL
TEZPUR
 DIST- SONITPUR
                              Page No.# 5/7

ASSAM- 784001.

13:ARUN CH. GAYAN

JTO
OFFICE OF THE GMTD
BSNL
NAGAON
DIST- NAGAON
ASSAM- 782001.

14:ARUN KR. PUZARI
 SR. TOA (G) RETIRED
 OFFICE OF THE CGMT
 BSNL BHAWAN
 GUWAHATI
ASSAM- 781001.

15:BIPUL KR. DEB ROY
 JTO
 OFFICE OF THE GMTD
 BSNL, NAGAON
 DIST- NAGAON
ASSAM- 782001.

16:BINU BHUYAN
 OFFICE OF THE CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR, DIST- KAMRUP(M)
ASSAM- 781001.

17:ANUPAM CHAKRABORTY
 JTO, TERM CELL
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

18:ASIMA DEVI
 JTO, OFFICE OF GMDT
 BSNL
 SILCHAR
 DIST- CACHAR
ASSAM, PIN- 788001.

19:SONESWAR BORO
 JTO
                               Page No.# 6/7

OFFICE OF CGMT
ASSAM CIRCLE
BSNL BHAWAN
PANBAZAR, DIST- KAMRUP(M)
ASSAM- 781001.

20:SUMITRA BORO
 JTO
TELEPHONE EXCHANGE
 PANBAZAR
 GUWAHATI
 DIST- KAMRUP(M)
ASSAM- 781001.

21:GAUTAM DAS
AD
 BORJHAR
 P.O- BORJHAR
 DIST- KAMRUP(M)
ASSAM, PIN- 781015.

22:ANISUR RAHMAN KHAN
 SDE(GROUP-II)
 OFFICE OF THE GMTD
 BSNL
 NAGAON
 DIST- NAGAON
ASSAM- 782001.

23:JYOTISH BAISHYA
ADT (WELFARE)
 OFFICE OF THE CGMT
ASSAM CIRCLE
 BSNL BHAWAN
 PANBAZAR
 DIST- KAMRUP(M)
ASSAM- 781001.

24:AIZUDDIN AHMED SDE (CCN)
TELEPHONE EXCHANGE
 NAYAPARA
 DIST- GOALPARA
ASSAM- 783101.

25:BIKASH BARAN DEY
 JTO (LEGAL)
 OFFICE OF THE CGMT
 BSNL BHAWAN
                                                                           Page No.# 7/7

             ASSAM TELECOM CIRCLE
             PANBAZAR
             DIST- KAMRUP(M)
             ASSAM- 781001.

            26:MD. SAFIQUR RAHMAN
             JTO (RETD.)
             SADHI BORA PATH
             NEAR RAIL GATE
             NAGAON
            ASSAM
             PIN- 782001

Advocate for the Petitioner   : MR. M CHANDA

Advocate for the Respondent : SC, BSNL




                                  BEFORE
                       HONOURABLE THE CHIEF JUSTICE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                         JUDGMENT

14.05.2024 (Vijay Bishnoi, CJ)

At the request of Ms. M. Tiwari, learned counsel appearing for the respondent No. 2, hearing of this matter is adjourned for three weeks.

                                           JUDGE                     CHIEF JUSTICE




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