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Md. Atikur Rahman And 16 Ors vs The State Of Assam And 5 Ors
2024 Latest Caselaw 3201 Gua

Citation : 2024 Latest Caselaw 3201 Gua
Judgement Date : 10 May, 2024

Gauhati High Court

Md. Atikur Rahman And 16 Ors vs The State Of Assam And 5 Ors on 10 May, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                         Page No.# 1/2

GAHC010114432016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3916/2016

            MD. ATIKUR RAHMAN and 16 ORS.
            S/O LT. AZIZUR RAHMAN R/O NEW SARANIA, GANDHIBASTI ROAD, P.O.
            SILPUKHURI, GUWAHATI- 781003, DIST. KAMRUP M, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 5 ORS
            REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
            GUWAHATI - 781006.



Advocate for the Petitioner   : MS. M KONCH

Advocate for the Respondent : SC, FINANCE (R-3)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                          ORDER

10-05-2024 None appears for the petitioners on call. Shri S. K. Talukdar, learned Standing Counsel, Cooperation Department has however submitted that the issue has been resolved by the Hon'ble Division Bench vide judgment and order dated 17.10.2023 in WA No. 5/2022. In the interest of justice, a further opportunity is granted directing listing of Page No.# 2/2

this matter on 15.05.2024.

JUDGE

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