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Prafulla Govinda Baruah vs The State Of Assam And Anr. Rep. By The ...
2024 Latest Caselaw 3125 Gua

Citation : 2024 Latest Caselaw 3125 Gua
Judgement Date : 8 May, 2024

Gauhati High Court

Prafulla Govinda Baruah vs The State Of Assam And Anr. Rep. By The ... on 8 May, 2024

                                                                                   Page No.# 1/2

GAHC010095322018




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2919/2018

            PRAFULLA GOVINDA BARUAH
            S/O- LT RADHA GOVINDA BARUAH,
            R/O- H/NO. 47, NABAGIRI ROAD, GHY-4

                        VERSUS

            1: THE STATE OF ASSAM AND ANR. REP. BY THE CHIEF SECRETARY TO
            THE GOVT. OF ASSAM, DISPUR, GHY-6

            2:THE SECRETARY CUM LEGAL REMAMBRANCER
            JUDICIAL DEPTT. GOVT. OF ASSAM DISPUR GHY-

            Linked Case : WP(C)/283/2024

            ANVEEKSHA VARMA
            D/O- LATE PP VARMA R/O- A 153 DEFENCE ENCLAVE
            KANKARKHERA MEERUT UTTAR PRADESH PIN- 250001.

                          VERSUS

            1: THE STATE OF ASSAM AND ANRREPRESENTED BY THE CHIEF
            SECRETARY TO THE GOVERNMENT OF ASSAM DISPUR GUWAHATI-781006.

            2:THE SECRETARY CUM LEGAL REMEMBRANCER
            JUDICIAL DEPARTMENT GOVERNMENT OF ASSAM DISPUR GHY-781006.

For the Appellant(s)      : Mr. P. Sinha, Advocate, assisted by Mr. R. Dubey, Advocate in WP(C)
                          No.2919/2018.
                          : Mr. R. Choudhury, Advocate through Video-Conferencing, assisted by
                          Mr. N. Gautam, Advocate in WP(C) No.283/2024.

For the Respondent(s)     : Mr. D. Nath, Senior Government Advocate, Assam, assisted by Mrs.

R.B. Bora, Junior Government Advocate, Assam and Mr. N. Kalita, Government Advocate, Assam.

Page No.# 2/2

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

08.05.2024 (Vijay Bishnoi, CJ)

Hearing concluded.

Judgment reserved.

JUDGE CHIEF JUSTICE

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