Prafulla Govinda Baruah vs The State Of Assam And Anr. Rep. By The ...
2024 Latest Caselaw 3124 Gua

Gauhati High Court

Prafulla Govinda Baruah vs The State Of Assam And Anr. Rep. By The ... on 8 May, 2024

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GAHC010095322018




                            THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/2919/2018

            PRAFULLA GOVINDA BARUAH
            S/O- LT RADHA GOVINDA BARUAH,
            R/O- H/NO. 47, NABAGIRI ROAD, GHY-4

                        VERSUS

            1: THE STATE OF ASSAM AND ANR. REP. BY THE CHIEF SECRETARY TO
            THE GOVT. OF ASSAM, DISPUR, GHY-6

            2:THE SECRETARY CUM LEGAL REMAMBRANCER
            JUDICIAL DEPTT. GOVT. OF ASSAM DISPUR GHY-

            Linked Case : WP(C)/283/2024

            ANVEEKSHA VARMA
            D/O- LATE PP VARMA R/O- A 153 DEFENCE ENCLAVE
            KANKARKHERA MEERUT UTTAR PRADESH PIN- 250001.

                          VERSUS

            1: THE STATE OF ASSAM AND ANRREPRESENTED BY THE CHIEF
            SECRETARY TO THE GOVERNMENT OF ASSAM DISPUR GUWAHATI-781006.

            2:THE SECRETARY CUM LEGAL REMEMBRANCER
            JUDICIAL DEPARTMENT GOVERNMENT OF ASSAM DISPUR GHY-781006.

For the Appellant(s)      : Mr. P. Sinha, Advocate, assisted by Mr. R. Dubey, Advocate in WP(C)
                          No.2919/2018.
                          : Mr. R. Choudhury, Advocate through Video-Conferencing, assisted by
                          Mr. N. Gautam, Advocate in WP(C) No.283/2024.

For the Respondent(s)     : Mr. D. Nath, Senior Government Advocate, Assam, assisted by Mrs.

R.B. Bora, Junior Government Advocate, Assam and Mr. N. Kalita, Government Advocate, Assam.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

08.05.2024 (Vijay Bishnoi, CJ)

Hearing concluded.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant