Page No.# 1/3 vs The State Of Assam And 5 Ors
2024 Latest Caselaw 426 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 5 Ors on 25 January, 2024

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                              Page No.# 1/3

GAHC010150632023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         Linked Case : WP(C)/3961/2023

         PURBANCHAL BUILDTECH PRIVATE LTD. AND ANR.
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2
         SEWALI PATH
         FA AHMED NAGAR
         SIX MILE
         GUWAHATI-781022
         KAMRUP (M)
         ASSAM TO BE REPRESENTED BY ONE OF ITS AUTHORIZED DIRECTOR
         VIZ. MD MATLEBUDDIN AHMED

         2: MD MATLEBUDDIN AHMED
         S/O GIAS UDDIN AHMED
          DIRECTOR
          PURBANCHAL BUILDTECH PRIVATE LIMITED
         A REGISTERED PRIVATE LIMITED COMPANY HAVING ITS REGISTERED
         OFFICE AT HOUSE NO. 2
          SEWALI PATH
          FA AHMED NAGAR
          SIX MILE
          GUWAHATI-781022
          KAMRUP (M)
         ASSAM
         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM
         PWD (NH WORKS)
         ASSAM
         DISPUR
         GUWAHATI-781006

         2:THE CHIEF ENGINEER
                                                   Page No.# 2/3

PWD (NH WORKS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
3:THE CHIEF ENGINEER
PWD (BORDER ROADS)
ASSAM
CHANDMARI
GUWAHATI-781003
ASSAM
4:THE TECHNICAL BID EVALUATION COMMITTEE
REPRESENTED BY ITS CHAIRMAN
CHIEF ENGINEER
PWD (NH WORKS)
ASSAM
GUWAHATI-781003
ASSAM
5:MACROCOSM BUILDERS
HEAD OFFICE BMB MARKET
FIRST FLOOR
BB ROAD
BARPETA TOWN
DIST-BARPETA-781301
ASSAM
HAVING ITS BRANCH OFFICE AT SURAJ NAGAR
SIX MILE
GUWAHATI-781022
DIST- KAMRUP (M)
ASSAM
6:M/S G.L. AGARWALLA
HAVING ITS OFFICE AT G.S. ROAD
ULUBARI
GUWAHATI-781007
DIST-KAMRUP (M)
ASSAM
------------
Advocate for : MR. U K NAIR
Advocate for : SC
PWD appearing for THE STATE OF ASSAM AND 5 ORS.
                                                                        Page No.# 3/3


                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                    ORDER

25.01.2024 The final judgment and order has been passed today in WP(C)/3958/2023 with which, the present case was connected.

List this case for necessary orders after 2(two) weeks.

JUDGE

Comparing Assistant