Gauhati High Court
Page No.# 1/5 vs Mukesh Chandra Sahu And Anr on 24 January, 2024
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/5
GAHC010192352022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/534/2022
MS. BOBBY DEKA AND 12 ORS
W/O SANJAY TALUKDAR R/O VILL- NANARA UNDER P.O.KARARA, PIN
-781381, DIST.- KAMRUP (R), ASSAM
2: MS. KENIJA FATEMA SARKAR
W/O SHAHIB ULLAH
R/O VILL- PANBARI UNDER P.O. SHALKATIPATHER IN THE DIST. OF
NAGAON
ASSAM
PIN - 782126.
3: MS. MIRA BEGUM
W/O SAMSUL HAQUE
R/O VILL- MARANJANA
UNDER P.O. MARANJANA IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781354.
4: MS. RANJU DEVI
W/O TAPAN CHANDRA SHARMA
R/O VILL- BHALUKI UNDER P.O. BHALUKI IN THE DIST. OF BARPETA
ASSAM
PIN -781371.
5: MS. BIBHA RANI SALOI
W/O RANJIT DAS
R/O VILL- MEDHIPARA
UNDER P.O. JAROBARI IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781122.
6: MS. BIJULI KALITA
D/O DEBESWAR KALITA
Page No.# 2/5
R/O VILL- PURAN KATAHI
UNDER P.O. CHHAYGAON
IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781124.
7: MS. PARUL HAJONG
W/O PRANAB DAS
R/O VILL- SIMLITOLA UNDER P.O. SIMLITOLA IN THE DIST. OF GOALPARA
ASSAM
PIN - 783130.
8: MS. KHIRADA DEKA
W/O MONESWAR DAIMARI
R/O VILL- TENGAJHAR UNDER P.O. TENGAJHAR IN THE DIST. OF BAKSA
ASSAM
PIN - 781364.
9: MS. MACHIINA KHATUN
W/O ABU BAKKAR SIDDIQUE
R/O VILL- KHOLABANDHA
UNDER P.O. KHOLABANDHA IN THE DIST. OF BARPETA
ASSAM
PIN - 781127.
10: MS. RANJU SAUD
W/O JAYDEV SAUD
R/O VILL- BUDHUCHAR
UNDER P.O. DALGUMA IN THE DIST. OF GOALPARA
ASSAM
PIN - 783125.
11: MS. ANISHA BEGUM
W/O MANJUR RAHMAN
R/O VILL- NO. 1 PUTHIMARI UNDER P.O. MANGALDAI IN THE DIST. OF
DARRANG
ASSAM
PIN - 784125.
12: MS.MINA DEKA
D/O JINA RAM DEKA
R/O VILL- MAHARIPARA
UNDER P.O.MAHARIPARA IN THE DIST. BAKSA
ASSAM
PIN - 781364.
13: MS. MINA ARA BEGUM
Page No.# 3/5
W/O TAZIRUDDIN AHMED
R/O VILL- DAMPUR UNDER
P.O. DAMPUR IN THE DIST. OF KAMRUP (R)
ASSAM
PIN - 781102
VERSUS
MUKESH CHANDRA SAHU AND ANR
PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT
OF WOMEN AND CHILD DEVELOPMENT, 1ST FLOOR, D-BLOCK, JANATA
BHAWAN, ASSAM, DISPUR-781006
2:BIBHASH MODI
DIRECTOR
WOMEN AND CHILD DEVELOPMENT
UZAN BAZAR
ASSAM
GUWAHATI-78100
Advocate for the Petitioner : MR. S KATAKI
Advocate for the Respondent : MR. D NATH
Linked Case : Cont.Cas(C)/498/2022
RINA PAUL AND 2 ORS
W/O PRANAB KUMAR DAS
R/O WARD NO. 3
HOSPITAL ROAD
RANGIA
PIN-781354
KAMRUP
2: ASHMINA KHATUN
W/O FAKRUL ISLAM
R/O LAHARIPAM
P.O.-GARAIMARI
PIN-782104
MORGAON
ASSAM
3: HAMIDA BEGUM
Page No.# 4/5
W/O DIN ISLAM
R/O JOGIPARA
P.O.-BALBARI
DARRANG
ASSAM
4: DIPA DEVI
D/O DIGBAHADUR PARAJULI
R/O VILL-NO. 1 BORDIKORAI
P.O.-RANGACHAKHWA
DIST-SONITPUR
PIN-784185
VERSUS
BIVASH MODI AND ANR
THE DIRECTOR
DEPARTMENT OF SOCIAL WELFARE
UZANBAZAR
GUWAHATI-01
2:PARTHA P MAJUMDAR
SECRETARY TO THE GOVT OF ASSAM
SOCIAL WELFARE DEPARTMENT
2ND FLOOR
C BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI-06
------------
Advocate for : MR B P BORAH
Advocate for : appearing for BIVASH MODI AND ANR
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
24.01.2024
Heard Mr. S.Kataki, learned counsel for the petitioner. Also heard Mr. D. Nath,
learned counsel for the respondents, who submits that the Writ Appeal
preferred against the Judgment dated 20.06.2022 passed in WP(C)
No.7215/2018 is pending consideration on the interim prayer made by the State
Page No.# 5/5
appellant and therefore, these contempt cases be adjourned for six weeks
awaiting further order in the appeal. In support of the above submission, Mr.
Nath has also produced a copy of the order dated 18.10.2023 passed in Writ
Appeal No.398/2023, a perusal of which goes to show that the notice on interim
prayer is also pending consideration.
In view of the above, let these matters be posted again after six weeks.
JUDGE
Comparing Assistant
