Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 319 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 19 January, 2024

Author: K. R. Surana

Bench: Kalyan Rai Surana

                                                               Page No.# 1/2

GAHC010143432018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./229/2018

            SRI PUNYA MAZUMDAR AND ANR
            S/O BABUL MAZUMDAR
            VILLAGE UTTAR PUTHIMARI
            PS BOKO, 781132
            DIST KAMRUP ASSAM

            2: GOVINDA MANDAL
             S/O BIREN MANDAL
            VILL KAHIBARI
            PS BOKO
            DIST KAMRUP ASSA

            VERSUS

            THE STATE OF ASSAM AND ANR
            TO BE REPRESENTED BY PP, ASSAM

            2:HANUMAHAN SEKHARU
             S/O LATE JARU SEKHARU
            VILL KAHIBARI
            PS BOKO
            DIST KAMRUP
            78112

Advocate for the Petitioner   : MR. A AHMED

Advocate for the Respondent : PP, ASSAM
                                                                      Page No.# 2/2




                                 BEFORE
                HONOURABLE MR. JUSTICE KALYAN RAI SURANA
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

Date : 19.01.2024 (K. R. Surana, J)

Heard Mr. A. Ahmed, learned counsel for the appellants. Also heard Ms. B. Bhuyan, learned senior counsel and Additional Public Prosecutor for the State assisted Mr. J. Das, learned counsel as well as Mr. M. Mahanta, learned counsel for the respondent no. 2.

Argument concluded.

Judgment reserved.

                             JUDGE                       JUDGE



Comparing Assistant