Gauhati High Court
Board Of Control For Cricket In India vs Manabedra Kumar Sarma And 3 Ors on 18 January, 2024
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/8
GAHC010154742023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/1949/2023
BOARD OF CONTROL FOR CRICKET IN INDIA
REP. BY ITS CHAIRMAN, 4TH FLOOR, CRICKET CENTRE, WANKHEDE
STADIUM ROAD, CHURCHGATE, MUMBAI- 400020, MAHARASHTRA,
INDIA. REPRESENTED BY ITS SENIOR MANAGER (LEGAL)
VERSUS
MANABEDRA KUMAR SARMA AND 3 ORS.
(ISO 9001 2015 CERTIFIED CLASS - I CONTRACTOR) S/O LATE
MANORANJAN SARMA, BELTOLA COLLEGE ROAD, GUWAHATI 781028,
DIST. KAMRUP (M), ASSAM
2:THE ASSAM CRICKET ASSOCIATION
REPRESENTED BY ITS SECY.
ASSAM
BARSAPARA
GUWAHATI 781018
ASSAM.
3:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI 781018
ASSAM.
4:THE AUDITOR
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI 781018
Page No.# 2/8
ASSAM
Advocate for the Petitioner : MR S KHOUND
Advocate for the Respondent : MR. M P SARMA
Linked Case : I.A.(Civil)/1275/2021
BOARD OF CONTROL FOR CRICKET IN INDIA
4TH FLOOR
CRICKET CENTRE
WANKHEDE STADIUM
D ROAD
CHURCHGATE
MUMBAI- 400020
MAHARASHTRA
INDIA
REP. BY ITS SENIOR LEGAL ADVISOR AND AUTHORISED SIGNATORY
MR. BISWA PATNAIK.
VERSUS
M/S SURYA CONSTRUCTIONS AND 6 ORS.
REP. BY ITS PARTNER SRI DHIRAJ TALUKDAR
S/O- LATE SRABESWAR TALUKDAR
R/O- H/NO. 65
PUB JYOTINAGAR
NOONMATI
GUWAHATI- 781020.
2:JYOTI PRASAD MEDHI
S/O- LATE PABITRA KUMAR MEDHI
R/O- H/NO. 55A
ANANDA NAGAR
BAMUNIMAIDAM
GUWAHATI- 781021
KAMRUP(M)
ASSAM
3:THE ASSAM CRICKET ASSOCIATION
REP. BY ITS SECRETARY
ASSAM
BARSAPARA
Page No.# 3/8
GUWAHATI
PIN- 781018
ASSAM
4:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI
PIN- 781018
ASSAM
5:THE AUDITOR
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI
PIN- 781018
ASSAM
6:ASSISTANT ENGINEER
BARSAPARA CRICKET ASSOCIATION
BARSAPARAGUWAHATI
PIN- 781018
ASSAM
7:TECHNICAL COMMITTEE
BARSAPARA CRICKET STADIUM
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI
PIN- 781018
ASSAM
------------
Advocate for : MR S KHOUND
Advocate for : MR. B P BORAH appearing for M/S SURYA CONSTRUCTIONS
AND 6 ORS.
Linked Case : WP(C)/4834/2020
M/S SURYA CONSTRUCTIONS AND ANR
REPRESENTED BY ITS PARTNERS
DHIRAJ TALUKDAR
AGE 48 YRS S/O LATE SARBESWAR TALUKDAR
R/O HOUSE NO. 65
PUB JYOTINAGAR
NOONMATI
GUWAHATI 781020
2: JYOTI PRASAD MEDHI
S/O LATE PABITRA KUMAR MEDHI
R/O HOUSE NO. 55(A)
Page No.# 4/8
ANAND NAGAR
BAMUNIMAIDAM
GUWAHATI 781021
DIST. KAMRUP
ASSAM.
VERSUS
BOARD OF CONTROL FOR CRICKET IN INDIA AND 5 ORS
REPRESENTED BY ITS CHAIRMAN
4TH FLOOR
CRICKET CENTRE
WANKHEDE STADIUM ROAD
CHURCHGATE
MUMBAI 400020
MAHARASHTRA
INDIA
2:THE ASSAM CRICKET ASSOCIATION
REPRESENTED BY ITS SECY.
ASSAM BARSAPARA
GUWAHATI
PIN 781018
ASSAM.
3:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI
PIN 781018
ASSAM.
4:THE AUDITOR
ASSAM CRICKET ASSOCIATION
BARSAPARA
PIN 781018
GUWAHATI
ASSAM.
5:ASSTT. ENGINEER
BARSAPARA CRICKET STADIUM
ASSAM CRICKET ASSOCIATION
BARSAPARA
PIN 781018
GUWAHATI
ASSAM.
6:TECHNICAL COMMITTEE BARSAPARA CRICKET STADIUM
REPRESENTED BY ITS CHAIRMAN
BARSAPARA
PIN 781018
GUWAHATI
ASSAM.
Page No.# 5/8
------------
Advocate for : MR. B P BORAH
Advocate for : MR S KHOUND appearing for BOARD OF CONTROL FOR
CRICKET IN INDIA AND 5 ORS
Linked Case : WP(C)/3891/2020
M/S BANKA CONSTRUCTIONS
REP. BY ITS PROPRIETOR RITU BANKA
THIRD FLOOR
NH CENTRE POINT BUILDING
G.S.ROAD
ULUBARI
OPP. BORA SERVICE
PETROL PUMP
GHY-07
AGED ABOUT 46 YEARS
VERSUS
BOARD OF CONTROL FOR CRICKET IN INDIA AND 3 ORS.
REP. BY ITS CHAIRMAN
4TH FLOOR
CRICKET CENTRE
WANKHEDE STADIUM ROAD
CHURCHGATE
MUMBAI- 400020
MAHARASHTRA
INDIA
2:THE ASSAM CRICKET ASSOCIATION
REP. BY ITS SECY.
ASSAM
BARSAPARA
GHY-18
ASSAM
3:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GHY-18
ASSAM
4:THE AUDITOR
ASSAM CRICKET ASSOCIATION
BARSAPARA
GHY-18
Page No.# 6/8
ASSAM
------------
Advocate for : MR. P K GOSWAMI
Advocate for : SC
ASSAM CRICKET ASSOCIATION appearing for BOARD OF CONTROL FOR
CRICKET IN INDIA AND 3 ORS.
Linked Case : I.A.(Civil)/1948/2023
BOARD OF CONTROL FOR CRICKET IN INDIA AND 3 ORS.
REP. BY ITS CHAIRMAN
4TH FLOOR
CRICKET CENTRE
WANKHEDE STADIUM ROAD
CHURCHGATE
MUMBAI- 400020
MAHARASHTRA
INDIA. REPRESENTED BY ITS SENIOR MANAGER (LEGAL)
VERSUS
M/S BANKA CONSTRUCTIONS AND 3 ORS.
REP. BY ITS PROPRIETOR RITU BANKA
THIRD FLOOR
NH CENTRE POINT BUILDING
G.S.ROAD
ULUBARI
OPP. BORA SERVICE
PETROL PUMP
GHY-07
AGED ABOUT 46 YEARS
2:THE ASSAM CRICKET ASSOCIATION
REP. BY ITS SECY.
ASSAM
BARSAPARA
GHY-18
ASSAM
3:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GHY-18
ASSAM
4:THE AUDITOR
ASSAM CRICKET ASSOCIATION
Page No.# 7/8
BARSAPARA
GHY-18
ASSAM
------------
Advocate for : MR S KHOUND
Advocate for : MR P J DUTTA appearing for M/S BANKA CONSTRUCTIONS AND
3 ORS.
Linked Case : WP(C)/5220/2021
MANABEDRA KUMAR SARMA
(ISO 9001 2015 CERTIFIED CLASS - I CONTRACTOR) S/O LATE
MANORANJAN SARMA
BELTOLA COLLEGE ROAD
GUWAHATI 781028
DIST. KAMRUP (M)
ASSAM.
VERSUS
BOARD OF CONTROL FOR CRICKET IN INDIA AND 3 ORS.
REPRESENTED BY ITS CHAIRMAN
4TH FLOOR
CRICKET CENTRE
WANKHEDE STADIUM ROAD
CHURCH GATE
MUMBAI 400020
MAHARASHTRA
INDIA
2:THE ASSAM CRICKET ASSOCIATION
REPRESENTED BY ITS SECY.
ASSAM
BARSAPARA
GUWAHATI 781018
ASSAM.
3:THE TREASURER
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI 781018
ASSAM.
4:THE AUDITOR
Page No.# 8/8
ASSAM CRICKET ASSOCIATION
BARSAPARA
GUWAHATI 781018
ASSAM.
------------
Advocate for : MR. U K NAIR
Advocate for : MS. N BORAH (R-1) appearing for BOARD OF CONTROL FOR
CRICKET IN INDIA AND 3 ORS.
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
18.01.2024.
Hearing completed.
Judgment reserved.
JUDGE
Comparing Assistant
