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M/S B.N. Industries Pvt. Ltd vs The State Of Assam And 3 Ors
2024 Latest Caselaw 252 Gua

Citation : 2024 Latest Caselaw 252 Gua
Judgement Date : 12 January, 2024

Gauhati High Court

M/S B.N. Industries Pvt. Ltd vs The State Of Assam And 3 Ors on 12 January, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                         Page No.# 1/1

GAHC010025442015




                          THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A./2412/2015

           M/S B.N. INDUSTRIES PVT. LTD.

            VERSUS

           THE STATE OF ASSAM AND 3 ORS


Advocate for the Petitioner :       Mr. K. N. Choudhury, Sr. Advocate
                                   Mr. D. Saraf, Advocate
Advocate for the respondents:      Mr. A. Kalita,
                                   SC, Industries Department, Assam
                                   Mr. B. Choudhury,
                                   SC, Finance & Taxation Deptt

                                BEFORE
                 HON'BLE MR. JUSTICE DEVASHIS BARUAH
                               ORDER

12.01.2024

In view of the judgment and order passed today in the connected writ petition, the instant Interlocutory Application stands closed.

JUDGE

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