Alim Uddin Barbhuiya vs The State Of Assam And Anr
2024 Latest Caselaw 201 Gua

Gauhati High Court

Alim Uddin Barbhuiya vs The State Of Assam And Anr on 11 January, 2024

Bench: Michael Zothankhuma, Malasri Nandi

                                                                        Page No.# 1/3

GAHC010048682017




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./403/2017

            ALIM UDDIN BARBHUIYA
            S/O LT. SUNAHAR ALI BARBHUIYA, R/O VILL. JOYDHANPUR, P.O.
            LAILAPUR, P.S. DHOLAI, DIST. CACHAR, ASSAM.



            VERSUS

            THE STATE OF ASSAM and ANR.
            REPRESENTED BY PP, ASSAM.

            2:FAJIR UDDIN LASKAR

             S/O MASKANDAR ALI
             R/O VILL. SAIDPUR PART-I
             P.S. SILCHAR
             P.O. SONABARIGHAT
             PIN DIST. CACHAR
             ASSAM

Advocate for the Petitioner   : MR. A Z AHMED

Advocate for the Respondent : MR.H .SARMA,ADDL PP,ASSAM



             Linked Case : Crl.A./409/2017

            AZAM HUSSAIN LASKAR
            S/O ABDUL MATLEB
            VILL. RAJGHAT
            DHOLAI
            P.S. DHOLAI
            DIST. CACHAR
                                                  Page No.# 2/3

ASSAM.


VERSUS

THE STATE OF ASSAM and ANR


2:FAZIR UDDIN LASKAR

S/O MASKANDER ALI
R/O VILL. SAIEDPUR
P.S. SILCHAR
DIST. CACHAR
ASSAM
PIN 78800
------------
Advocate for : MR.M H RAJBARBHUIYAN
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM and ANR



Linked Case : I.A.(Crl.)/100/2019

ALIM UDDIN BARBHUIYA
S/O- LATE SUNAHAR ALI BARBHUIYA
R/O- VILL.- JOYDHANPUR
P.O.- LAILAPUR
P.S.- DHOLAI
DIST.- CACHAR
ASSAM
IN- 788114


VERSUS

THE STATE OF ASSAM and ANR.
REP. BY THE P.P.
ASSAM

2:FAJIR UDDIN LASKAR
S/O- MASKANDAR ALI
R/O- VILL.- SAIDPUR PART-I
 P.S.- SILCHAR
 P.O.- SONABARIGHAT
 PIN- 788114
 DIST.- CACHAR
                                                                      Page No.# 3/3

           ASSAM
           ------------
           Advocate for : MR. N H LASKAR
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM and ANR.



                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MRS. JUSTICE MALASRI NANDI

                                     ORDER

11.01.2024

Mr. B. Chowdhury, learned counsel for the appellant submits that the written argument is ready. However, as Ms. B. Bhuyan, learned Addl. P.P. is not present today, the issue of whether the written argument has been prepared by the prosecution would have to be clarified by the next date.

Mr. A. Islam on behalf of Mr. L.R. Mazumder, learned counsel for the informant submits that he will not be filing any written argument as his only submission is that the impugned judgment should be upheld.

List the matter in the 1st week of February, 2024.

             JUDGE                                      JUDGE



Comparing Assistant