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Mohan Rongpi vs The State Of Assam And 12 Ors
2024 Latest Caselaw 5533 Gua

Citation : 2024 Latest Caselaw 5533 Gua
Judgement Date : 5 August, 2024

Gauhati High Court

Mohan Rongpi vs The State Of Assam And 12 Ors on 5 August, 2024

Bench: Chief Justice, Suman Shyam

                                                                     Page No.# 1/4

GAHC010280402018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : PIL/7/2019

         MOHAN RONGPI
         S/O- SRI TELISH RONGPI, R/O- VILL- RONGKETHE, P.O AND P.S- DIPHU,
         DIST- KARBI ANGLONG, ASSAM, PIN- 782460



         VERSUS

         THE STATE OF ASSAM AND 12 ORS
         REP. BY SECRETARY TO THE GOVT OF ASSAM, DEPTT OF IRRIGATION,
         SECRETARIAT, DISPUR, ASSAM, PIN- 781006

         2:THE COMISSIONER AND SECRETARY
         TO THE GOVT OF ASSAM
          HILL AREAS DEPTT
          DISPUR
          GUWAHATI
         ASSAM
          PIN- 781005

         3:THE ADDL SECRETARY TO THE GOVT OF ASSAM
          HILL AREAS DEPTT
          DISPUR
          GUWAHATI
         ASSAM
          PIN- 781005

         4:THE JOINT SECRETARY
         TO THE GOVT OF ASSAM
          HILLS AREAS DEPTT
          DISPUR
          GUWAHATI
         ASSAM
          PIN- 781005
                                          Page No.# 2/4


5:THE KARBI ANGLONG AUTONOMOUS COUNCIL
 REP. BY THE PRINCIPAL SECRETARY KAAC
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

6:THE CHIEF EXECUTIVE MEMBER
 KARBI ANGLONG AUTONOMOUS COUNCIL
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

7:EXECUTIVE MEMBER IN CHARGE
 IRRIGATION DEPTT
 KAAC
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

8:THE JOINT SECRETARY
 IRRIGATION DEPTT
 KAAC
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

9:THE ADDL CHIEF ENGINEER (ZONE-IV)
 IRRIGATION
ASSAM
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

10:THE SUPERINTENDING ENGINEER
 DIPHU CIRCLE
ASSAM
 DIPHU
 KARBI ANGLONG
ASSAM
 PIN- 782460

11:THE DEPUTY CHIEF ENGINEER
                                                                     Page No.# 3/4

            IRRIGATION
            ASSAM
            DIPHU
            KARBI ANGLONG
            ASSAM
            PIN- 782460

           12:THE DEPUTY DIRECTOR
            IRRIGATION
           ASSAM
            DIPHU
            KARBI ANGLONG
           ASSAM
            PIN- 782460

           13:THE UNION OF INDIA
            REP. BY SECRETARY TO THE GOVT OF INDIA
            MIN OF WATER RESOURCES
            RIVER DEVELOPMENT AND GANGA REJUVENATION
            627
            SHRAM SHAKTI BHAWAN
            RAFI MARG
            NEW DELHI- 11000

Advocate for the Petitioner : MR. M SARANIA, N GAUTAM,MR. K N CHOUDHURY,MD F
FARIDI,MR SARFRAZ NAWAZ,MR A W AMAN,MR. S U AHMED,MR. A I KATHAR,MS. I
KEITZAR

Advocate for the Respondent : GA, ASSAM, SC, K A A C




                                   BEFORE
                         HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                        ORDER

Date : 05-08-2024 (Vijay Bishnoi, CJ)

Arguments heard.

Judgment reserved.

Page No.# 4/4

JUDGE CHIEF JUSTICE GS

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