New India Assurance Co. Ltd vs Daya Bala Roy And Ors . B
2023 Latest Caselaw 3954 Gua

                                                               Page No.# 1/3

GAHC010256592022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2440/2023

         NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT NEW ASSURANCE BUILDING 87
         MAHATMA GANDHI ROAD
         MUMBAI
         AND OF THE REGIONAL OFFICES AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR
         GUWAHATI- 781005
         NEAR HANUMAN MANDIR.


          VERSUS

         DAYA BALA ROY AND ORS . B
         W/O LATE KANU MADHAB RAY
         VILL.- NO-1
         NOWAPARA
         P.O.- NOWAPARA
         P.S.- MANIKPUR
         DIST.- BONGAIGAON
         ASSAM
         PIN- 783392.

         2:MITUMONI RAY
         D/O LATE KANU MADHAB RAY

         VILL.- NO-1
         NOWAPARA

         P.O.- NOWAPARA

         P.S.- MANIKPUR

         DIST.- BONGAIGAON
                                                                       Page No.# 2/3

             ASSAM
             PIN- 783392.
             3:NILIMA CHOUDHURY
             W/O ADAR CHANDRA RAY

             VILL.- CHAPAGURI NO-1

             P.O.- CHAPAGURI (SIMLAGURI)

             P.S.- DHALIGAON

             DIST.- CHIRANG B.T.A.D
             PIN- 783380.
             4:HITESH RAY
             S/O LATE MRIGEN CHANDRA RAY

             R/O DOLAOGAON PART- 1

             P.O.- BONGAIGAON
              PIN- 783388

             P.S. AND DIST.- BONGAIGAON
             ASSAM.
              ------------
             Advocate for : MR. K K BHATTA
             Advocate for : appearing for DAYA BALA ROY AND ORS . B



                                       :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

25.09.2023

Heard Mr. R. Goswami, learned counsel appearing for the applicant. Also heard Ms. U. Hazarika, learned counsel representing respondent nos.1 and 2.

Since the connected appeal has been admitted for hearing, the Page No.# 3/3

judgment and award dated 25.07.2022 passed by the MACT, Bongaigaon in MAC Case No.185/2017 shall remain stayed subject to deposit of 50% of the awarded amount in the Registry of this Court within next four weeks.

The I.A. stands disposed of.

JUDGE

Comparing Assistant