Mahesh Kharia vs The State Of Assam
2023 Latest Caselaw 3890 Gua

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GAHC010193662011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Crl.A./6/2011

            MAHESH KHARIA
            S/O SRI BALA KHARIA, R/O DULIABAM TEA ESTATE, P.S. KHOWANG, DIST.
            DIBRUGARH, ASSAM.



            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.P J SAIKIA

Advocate for the Respondent :
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                                 BEFORE
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA
                                  ORDER

21.09.2023

Heard Mr. A. K. Gupta, learned counsel for the appellant. Also heard Mr. B. Sharma, learned Additional Public Prosecutor for the State respondent.

Argument completed.

Judgment reserved.

JUDGE

Comparing Assistant