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Parikhit Mili And 8 Ors vs The Union Of India And 5 Ors. A
2023 Latest Caselaw 3747 Gua

Citation : 2023 Latest Caselaw 3747 Gua
Judgement Date : 15 September, 2023

Gauhati High Court
Parikhit Mili And 8 Ors vs The Union Of India And 5 Ors. A on 15 September, 2023
                                                                       Page No.# 1/3

GAHC010084782023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/315/2023

         1: PARIKHIT MILI AND 8 ORS.
         S/O SRI BABAI MILI, R/O NO. 1 HERHERI, P.O. AND P.S. BARPATHAR, DIST.
         GOLAGHAT, ASSAM, PIN 785602 (LICENSE NO. DSRI/APDA/12)

         2: BHARAT BORAH
         S/O BAKUL BORAH R/O NO. 1 RAJAPUKHURI P.O. AND P.S. URIAMGHAT
         DIST. GOLAGHAT ASSAM PIN 785601(LICENSE NO. DSRI/APDA/42)

         3: GOLAPI BORA
         W/O HARI NARAYAN BORA R/O CHABISH GHARIA P.O. AND P.S.
         BARPATHAR DIST. GOLAGHAT ASSAM PIN 785602(LICENSE NO.
         DSRI/APDA/36)

         4: GOLAPI BORO
         W/O KHAGEN BORO R/O NO. 4 SANTIPUR P.O. AND P.S. CHUNGAJAN
         DIST. GOLAGHAT ASSAM PIN 785601 (LICENSE NO. DSRI/APDA/09)

         5: BIKASH GORH
         S/O LATE BIJU RAJGORH R/O BETONIPATHAR P.O. AND P.S. SARUPATHAR
         DIST. GOLAGHAT ASSAM PIN 785601 (LICENSE NO. DSRI/APDA/20)

         6: JAGAT GOGOI
         S/O HEMO GOGOI R/O NAOJAN RALWAY STATION P.O. AND P.S.
         SARUPATHAR DIST. GOLAGHAT ASSAM PIN 785601 (LICENSE NO.
         DSRI/APDA/07)

         7: DEBEN SAIKIA
         S/O RONGAI SAIKIA R/O AMGURI P.O. P.S. BARPATHAR
         DIST. GOLAGHAT ASSAM PIN 785602 (LICENSE NO. DSRI/APDA/22)

         8: SHANSITA GOGOI
         D/O BENU GOGOI R/O BHANGAGAON P.O. AND P.S. GOLAGHAT
         DIST. GOLAGHAT ASSAM PIN 785621 (LICENSE NO. GSM 15/2019/96)
                                                                                Page No.# 2/3

            9: ACHINTA KUMAR GOSWAMI
            S/O LATE NIL CHANDRA GOSWAMI R/O GOLAGHAT P.O. AND P.S.
            GOLAGHAT DIST. GOLAGHAT ASSAM PIN 785621 (LICENSE NO. GF AND CS
            (RNA)/1

                         VERSUS

            1: THE UNION OF INDIA AND 5 ORS. A
            REPRESENTED BY THE SECY., DEPTT. OF FOOD AND PUBLIC
            DISTRIBUTION, KRISHI BHAWAN, NEW DELHI 110001

            2:THE STATE OF ASSAM REPRESENTED BY THE SECY. GOVT. OF ASSAM
            DEPTT. OF FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS ASSAM
            SECRETARIAT DISPUR ASSAM.

            3:THE DIRECTOR, FOOD CIVIL SUPPLIES AND CONSUMER AFFAIRS
            BHANGAGARH GUWAHATI ASSAM PIN 781005

            4:THE DEPUTY COMMISSIONER
            GOLAGHAT ASSAM PIN 783380

            5:THE DEPUTY DIRECTOR, FOOD CIVIL SUPPLIES AND CONSUMER
            AFFAIRS GOLAGHAT OFFICE OF THE DEPUTY COMMISSIONER
            GOLAGHAT ASSAM.

            6:THE SUB DIVISIONAL OFFICER (C)
            DHANSIRI SARUPATHAR DIST. GOLAGHAT ASSAM

For the Appellant(s)      : Ms. R. Saha, Advocate.

For the Respondent(s)     : Ms. K. Phukan, Central Govt. Advocate for respondent No.1.

: Mr. R.K. Bora, Additional Senior Govt. Advocate, Assam and Mr. N. Das, Junior Govt. Advocate, Assam for respondent Nos.2 to 6.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

15.09.2023

Arguments have been heard. Judgment reserved.

                       JUDGE                               CHIEF JUSTICE
                       Page No.# 3/3




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