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Page No.# 1/4 vs Harsharam Pathak And 4 Ors
2023 Latest Caselaw 3743 Gua

Citation : 2023 Latest Caselaw 3743 Gua
Judgement Date : 15 September, 2023

Gauhati High Court
Page No.# 1/4 vs Harsharam Pathak And 4 Ors on 15 September, 2023
                                                                  Page No.# 1/4

GAHC010205092023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/163/2023

         HEMEN DAS AND ANR.
         S/O LATE HAREN DAS ,
         RESIDENT OF METUAKUCHI, GOJIA ROAD, MOUZA ,PS AND DIST
         BARPETA, ASSAM

         2: HARIDEV DAS

          S/O LATE HAREN DAS

         RESIDENT OF METUAKUCHI
         GOJIA ROAD
         MOUZA
         PS AND DIST BARPETA
         ASSA

         VERSUS

         HARSHARAM PATHAK AND 4 ORS.
         S/O LATE JANARDAN PATHAK,
         RESIDENT OF METUAKUCHI, GOJIA ROAD, MOUZA ,PS AND DIST
         BARPETA, ASSAM

         2:GHANASHYAM PATHAK
          S/O HARSHARAM PATHAK

         RESIDENT OF METUAKUCHI
         GOJIA ROAD
         MOUZA
         PS AND DIST BARPETA
         ASSAM

         3:RENU PATHAK
         W/O GHANASHYAM PATHAK
                                                    Page No.# 2/4

            RESIDENT OF METUAKUCHI
            GOJIA ROAD
            MOUZA
            PS AND DIST BARPETA
            ASSAM

            4:HIMARJYOTI PATHAK
             D/O GHANASHYAM PATHAK

            RESIDENT OF METUAKUCHI
            GOJIA ROAD
            MOUZA
            PS AND DIST BARPETA
            ASSAM

            5:AJANTA PATHAK
             D/O GHANASHYAM PATHAK

            RESIDENT OF METUAKUCHI
            GOJIA ROAD
            MOUZA
            PS AND DIST BARPETA
            ASSA

Advocate for the Petitioner   : MR. N HAQUE

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/2712/2023

            HEMEN DAS AND ANR.
            S/O LATE HAREN DAS
            RESIDENT OF METUAKUCHI
            GOJIA ROAD
            MOUZA
            PS AND DIST BARPETA
            ASSAM

            2: HARIDEV DAS

            S/O LATE HAREN DAS

            RESIDENT OF METUAKUCHI
                               Page No.# 3/4

GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM
VERSUS

HARSHARAM PATHAK AND 4 ORS.
S/O LATE JANARDAN PATHAK
RESIDENT OF METUAKUCHI
GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM

2:GHANASHYAM PATHAK
S/O HARSHARAM PATHAK

RESIDENT OF METUAKUCHI
GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM
3:RENU PATHAK
W/O GHANASHYAM PATHAK

RESIDENT OF METUAKUCHI
GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM
4:HIMARJYOTI PATHAK
D/O GHANASHYAM PATHAK

RESIDENT OF METUAKUCHI
GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM
5:AJANTA PATHAK
D/O GHANASHYAM PATHAK

RESIDENT OF METUAKUCHI
GOJIA ROAD
MOUZA
PS AND DIST BARPETA
ASSAM
------------
Advocate for : MR. N HAQUE
                                                                                 Page No.# 4/4

            Advocate for : appearing for HARSHARAM PATHAK AND 4 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 15.09.2023

Heard Mr. N. Hoque, learned counsel for the appellant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment dated 24.07.2023 and decree dated 31.07.2023 passed by the learned Civil Judge, Barpeta in T.A. No. 08/2022 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

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