Somnath Mitra vs Arabinda Mitra
2023 Latest Caselaw 4311 Gua

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GAHC010212012023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/3056/2023

            SOMNATH MITRA
            S/O LATE RABINDRA MITRA, R/O MORANHAT, DIST.- DIBRUGARH,
            ASSAM.



            VERSUS

            ARABINDA MITRA
            S/O LATE RABINDRA MITRA, R/O MORANHAT, DIST.- DIBRUGARH,
            ASSAM.



Advocate for the Petitioner   : MR SISHIR DUTTA

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                           ORDER

Date : 13.10.2023

Heard Mr. S Dutta, learned counsel for the applicant.

This is an application under section 5 of the Limitation Act, 1963 condoning the delay of 94 days in filing the review petition against the judgment and order dated 21.04.2023.

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Issue notice returnable on 24.11.2023. Steps by Registered Post with A.D as well as through the usual process within 7 days.

Mr. Dutta, learned counsel is also permitted to serve a copy upon the respondent through the learned counsel Mr. S Sahu to appear in this case.

JUDGE

Comparing Assistant