Page No.# 1/2 vs The State Of Assam
2023 Latest Caselaw 4143 Gua

                                                         Page No.# 1/2

GAHC010106692011




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : Crl.A./58/2011

         SRI JOGEN BARUAH AND 5 ORS
         S/O LT. GANESH BARUAH

         2: NANDESWAR BARUAH

          S/O LT. GANESH BARUAH

         3: BASANTA BARUAH

          S/O JOGEN BARUAH

         4: KALPENDRA BARUAH

          S/O JOGEN BARUAH

         5: JYOTISH BARUAH

          S/O LT. BANAMALI BARUAH

         6: SOMESWAR BARUAH

          S/O LT. BANAMALI BARUAH
          ALL ARE RESIDENTS OF VILL. CHALCHALI
          BARAHIGAON
          P.S. SAMAGURI
          DIST. NAGAON
          ASSAM

         VERSUS

         THE STATE OF ASSAM
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Advocate for the Petitioner   : MRS.B H KASHYAP

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

05.10.2023

Heard Ms. D. Saikia, learned amicus curiae and also Mr. V.A. Choudhury, learned counsel for the appellants and Mr. D. Das, learned Additional Public Prosecutor, Assam, appearing for the State respondent.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant