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New India Assurance Co. Ltd vs Smti Trishna Kalita And 2 Ors
2023 Latest Caselaw 4111 Gua

Citation : 2023 Latest Caselaw 4111 Gua
Judgement Date : 4 October, 2023

Gauhati High Court
New India Assurance Co. Ltd vs Smti Trishna Kalita And 2 Ors on 4 October, 2023
                                                              Page No.# 1/2

GAHC010207822023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2735/2023

         NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED AND HEAD OFFICE AT NEW INDIA ASSURANCE
         BUILDING 87
         MAHATMA GANDHI ROAD
         FORT
         MUMBAI 400001 AND REGIONAL OFFICE AT G.S. ROAD
         GUWAHATI 781005
         REPRESENTED BY THE CHIEF REGIONAL MANAGER


          VERSUS

         SMTI TRISHNA KALITA and 2 ORS

         W/O SRI M. KALITA
         R/O SAIKIA CHUBURI
         P.O. and P.S. TEZPUR
         DIST. SONITPUR
         ASSAM.

         2:ANIL KUMAR NATH

         S/O SRI P.K. NATH
         R/O HATIPILKHAUA
         P.O. TEZPUR
         DIST. SONTIPUR
         ASSAM OWNER OF VEHICLE BEARING REGISTRATION NO. AS-12-A-9027
         ------------
         Advocate for : MR. S DUTTA
         Advocate for : appearing for SMTI TRISHNA KALITA and 2 ORS
                                                                             Page No.# 2/2

                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

04.10.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 11.07.2014 passed by the learned Member, MACT, Sonitpur, Tezpur in MAC Case No.279/2007 shall remain stayed till disposal of the appeal subject to deposit of 50% of the awarded amount before the Registry of this Court within next 4(four) weeks.

The IA(C) stands disposed of.

JUDGE

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