Page No.# 1/3 vs Surat Zamal Sk And Anr
2023 Latest Caselaw 4106 Gua

                                                             Page No.# 1/3

GAHC010106762023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/181/2023

         MOKBUL HUSSAIN AND 8 ORS.
         S/O LATE MINAZ UDDIN MUNSHI,
         RESIDENT OF VILLAGE KHARUABANDHA, PS SOUTH SALMARA, DIST
         SOUTH SALMARA MANKACHAR, ASSAM 783135

         2: HUSSAIN ALI
          S/O LATE MINAZ UDDIN MUNSHI

         RESIDENT OF VILLAGE KHARUABANDHA
         PS SOUTH SALMARA
         DIST SOUTH SALMARA MANKACHAR
         ASSAM 783135

         3: NURJAMAL SK
          S/O LATE MINAZ UDDIN MUNSHI

         RESIDENT OF VILLAGE KHARUABANDHA
         PS SOUTH SALMARA
         DIST SOUTH SALMARA MANKACHAR
         ASSAM 783135

         4: SURAT ZAMAN SARKAR
          S/O LATE MINAZ UDDIN MUNSHI

         RESIDENT OF VILLAGE KHARUABANDHA
         PS SOUTH SALMARA
         DIST SOUTH SALMARA MANKACHAR
         ASSAM 783135

         5: ABDUL MOTALE SK
          S/O LATE MINAZ UDDIN MUNSHI

         RESIDENT OF VILLAGE KHARUABANDHA
         PS SOUTH SALMARA
                                                     Page No.# 2/3

DIST SOUTH SALMARA MANKACHAR
ASSAM 783135

6: SOFIAL HOQUE
 S/O LATE IMAN ALI
RESIDENT OF VILLAGE KHARUABANDHA
 PS SOUTH SALMARA
 DIST SOUTH SALMARA MANKACHAR
ASSAM 783135

7: MONOWAR HUSSAIN
 S/O LATE IMAN ALI
RESIDENT OF VILLAGE KHARUABANDHA
 PS SOUTH SALMARA
 DIST SOUTH SALMARA MANKACHAR
ASSAM 783135

8: SAYOD HUSSAIN
 S/O LATE IMAN ALI
RESIDENT OF VILLAGE KHARUABANDHA
 PS SOUTH SALMARA
 DIST SOUTH SALMARA MANKACHAR
ASSAM 783135

9: ANOWAR HUSSAIN
 S/O LATE IMAN ALI
RESIDENT OF VILLAGE KHARUABANDHA
 PS SOUTH SALMARA
 DIST SOUTH SALMARA MANKACHAR
ASSAM 78313

VERSUS

SURAT ZAMAL SK AND ANR.
S/O MD. AMIN UDDIN SK,
RESIDENT OF VILLAGE KHARUABANDHA, PS SOUTH SALMARA, DIST
SOUTH SALMARA MANKACHAR, ASSAM

2:ELIAS ALI
 S/O LATE NUR HUSSAIN
RESIDENT OF VILLAGE FULERCHAR
DIST SOUTH SALMARA MANKACHAR
ASSAM

3:AHITON BEWA
W/O LATE NUR HUSSAIN
RESIDENT OF VILLAGE FULERCHAR
DIST SOUTH SALMARA MANKACHAR
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              ASSA

Advocate for the Petitioner   : MR. L R MAZUMDER

Advocate for the Respondent :




                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 04.10.2023

Heard Mr. A.Z. Ahmed, learned counsel for the appellant.

The appeal is admitted for hearing upon the following substantial question of law.

"Whether the judgment passed by the learned Civil Judge, South Salmara in Title Appeal No. 06/2021 is bad in law for non-compliance of the provision of Order 41 Rule 31 of the Code of Civil Procedure."

Issue notice returnable in four weeks.

The appellant is directed to take step for service of notice upon the respondent by registered post with AD.

Call for the LCR.

List the matter after four weeks.

JUDGE

Comparing Assistant