Gauhati High Court
N.C. Das Alled Infra (Jv) vs The Union Of India And 4 Ors on 3 October, 2023
Page No.# 1/4
GAHC010151522022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/258/2022
N.C. DAS ALLED INFRA (JV)
A JOINT VENTURE FIRM HAVING ITS HEAD OFFICE AT P- 16, BENTRICK
STREET, 3RD FLOOR, A.C. MANSION, KOLKATA- 700001.
REP. BY ONE OF ITS PARTNERS, SRI NABA DAS.
VERSUS
THE UNION OF INDIA AND 4 ORS.
REP. BY THE GENERAL MANAGER (CON), N.F. RAILWAY, MALIGAON,
GUWAHATI- 781011, DIST.- KAMRUP (M), ASSAM.
2:THE CHIEF ENGINEER
CONSTRUCTION- I
N.F. RAILWAY
MALIGAON
GUWAHATI- 781011
DIST.- KAMRUP (M)
ASSAM.
3:THE DEPUTY CHIEF ENGINEER
CONSTRUCTION
LUMDING, N.F. RAILWAY
MALIGAON- 781011
DIST.- KAMRUP (M)
ASSAM.
4:THE DEPUTY CHIEF ENGINEER
CONSTRUCTION- II
N.F. RAILWAY
MALIGAON- 781011
DIST.- KAMRUP (M)
ASSAM.
Page No.# 2/4
5:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (HOF)
GOVT. OF ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI
DIST.- KAMRUP (M)
PIN- 781037
Advocate for the Petitioner : MR. U K GOSWAMI
Advocate for the Respondent : SC, RAILWAY
Linked Case : WA/262/2022
NCDC- GPT (JV )
A JOINT VENTURE FIRM HAVING ITS HEAD OFFICE AT R.D. ROAD
WARD NO. 5
RANGIA
P.O. AND P.S. RANGIA
DIST. KAMRUP(R)
ASSAM
PIN- 781354
REPRESENTED BY ONE OF ITS PARTNERS SRI NABA DAS.
VERSUS
THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE GENERAL MANAGER (CON)
N.F. RAILWAY
MALIGAON, GUWAHATI-781011
DIST. KAMRUP(M)
ASSAM
2:THE CHIEF ENGINEER
CONSTRUCTION-I
N.F. RAILWAY
MALIGAON, GUWAHATI-781011
DIST. KAMRUP(M)
ASSAM
3:THE DEPUTY CHIEF ENGINEER
Page No.# 3/4
CONSTRUCTION
LUMDING
N.F. RAILWAY
MALIGAON, GUWAHATI-781011
DIST. KAMRUP(M)
ASSAM
4:THE EXECUTIVE ENGINEER
CONSTRUCTION
CGON, N.F. RAILWAY
MALIGAON
GUWAHATI-781011
DIST. KAMRUP(M)
ASSAM
5:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (HOF)
GOVT. OF ASSAM
ARANYA BHAWAN
PANJABARI
GUWAHATI
DIST. KAMRUP(M)
PIN- 781037.
------------
Advocate for : MR. U K GOSWAMI
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA AND 4 ORS.
Linked Case : WA/259/2022
N. C. DAS AND CO
A FIRM HAVING ITS HEAD OFFICE AT R.D. ROAD
WARD NO. 5
RANGIA, P.O.- RANGIA
DIST.- KAMRUP (R)
ASSAM, PIN- 781354.
REP. BY ONE OF ITS PARTNERS
SRI NABA DAS.
VERSUS
THE UNION OF INDIA AND 3 ORS
REP. BY THE GENERAL MANAGER (CON)
N.F. RAILWAY
MALIGAON
GUWAHATI- 781011
DIST.- KAMRUP (M)
Page No.# 4/4
ASSAM.
2:THE CHIEF ENGINEER
CONSTRUCTION- IX
N.F. RAILWAY
MALIGAON, GUWAHATI- 781011
DIST.- KAMRUP (M)
ASSAM.
3:THE DEPUTY CHIEF ENGINEER
CONSTRUCTION- IX
N.F. RAILWAY, MALIGAON- 781011
DIST.- KAMRUP (M)
ASSAM.
4:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST (HOF)
GOVT. OF ASSAM
ARANNYA BHAWAN
PANJABARI, GUWAHATI
DIST.- KAMRUP (M)
PIN- 781037.
------------
Advocate for : MR. U K GOSWAMI
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE KARDAK ETE
ORDER
Date : 03.10.2023
Arguments heard.
Judgment is reserved.
JUDGE CHIEF JUSTICE
Comparing Assistant
