National Insurance Company ... vs Rashmi Daimary And 4 Ors
2023 Latest Caselaw 4500 Gua

                                                             Page No.# 1/3

GAHC010191672023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                  I.A.(Civil)/3211/2023

         NATIONAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         RASHMI DAIMARY AND 4 ORS.
         W/O LATE BIPUL KR. DAIMARY @ BIPUL DAYMARI
         VILL.- KATALGAON
         P.O.- BOKO
         P.S.- BOKO
         DIST.- KAMRUP
         ASSAM
         PIN- 781123. PRESENT ADDRESS- C/O MONOWAR KHATUN
         VILL.- KOTAHBARI
         P.S.- GARCHUK
         P.O.- GARCHUK
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781035.

         2:BHASKAR JYOTI DAIMARY
         S/O LATE BIPUL KR. DAIMARY @ BIPUL DAYMARI

         VILL.- KATALGAON
         P.O.- BOKO
         P.S.- BOKO
         DIST.- KAMRUP
                                                       Page No.# 2/3

ASSAM
PIN- 781123.
PRESENT ADDRESS- C/O MONOWAR KHATUN

VILL.- KOTAHBARI
 P.S.- GARCHUK
 P.O.- GARCHUK
 DIST.- KAMRUP (M)
 ASSAM
 PIN- 781035.
(BEING MINOR WILL BE REP. BY THE RESPONDENT NO. 1).
 3:JAGRITI DAIMARY
D/O LATE BIPUL KR. DAIMARY @ BIPUL DAYMARI

VILL.- KATALGAON
P.O.- BOKO
P.S.- BOKO
DIST.- KAMRUP
ASSAM
PIN- 781123.
PRESENT ADDRESS- C/O MONOWAR KHATUN

VILL.- KOTAHBARI
 P.S.- GARCHUK
 P.O.- GARCHUK
 DIST.- KAMRUP (M)
 ASSAM
 PIN- 781035.
(BEING MINOR WILL BE REP. BY THE RESPONDENT NO. 1).
 4:MONIR ALI
S/O UMAR ALI

R/O HALIGAON
P.O.- BIJAYGAON
P.S.- PALASHBARI
DIST.- KAMRUP
ASSAM
PIN- 781122.
5:MAINUL ALI
S/O J. ALI

R/O HALIGAON
P.O.- BIJAYGAON
P.S.- PALASHBARI
DIST.- KAMRUP
ASSAM
PIN- 781122.
------------
                                                                                  Page No.# 3/3

           Advocate for : MR T KALITA
           Advocate for : appearing for RASHMI DAIMARY AND 4 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

06.11.2023 Since the connected appeal has been admitted for hearing, the Judgment and Award dated 29.05.2023 passed by the learned Member, MACT No. 3, Kamrup (M), Guwahati in MAC Case No. 861/2019 shall remain stayed till disposal of the appeal, subject to deposit of 20% of the awarded amount in the Registry of this Court in next four weeks.

The claimant no. 1 shall be at liberty to receive the aforesaid 20% amount from the Registry without any rider, subject to furnishing an indemnity bond.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant