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Page No.# 1/6 vs The State Of Assam And 7 Ors
2023 Latest Caselaw 2234 Gua

Citation : 2023 Latest Caselaw 2234 Gua
Judgement Date : 29 May, 2023

Gauhati High Court
Page No.# 1/6 vs The State Of Assam And 7 Ors on 29 May, 2023
                                                                  Page No.# 1/6

GAHC010114112023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/1464/2023

         PURNA KANTA DUTTA AND 7 ORS.
         S/O. HEM CHANDRA DUTTA, VILL. DUBIAPATHAR, P.O. DUBIA, DIST.
         BISWANATH, PIN 784178

         2: BIMAL KRISHNA PAUL

          S/O. GOPAL CHANDRA PAUL
          WARD NO.3
          UDALGURI
          P.O. AND DIST. UDALGURI (BTAD)
          ASSAM


         3: SURENDRA SAIKIA

          S/O. LT. HIRESWAR SAIKIA
          VILL. AND P.O. KAMDEWAL
          DIST. BISWANATH

         4: KRISHNA MOHAN CHETRI

          S/O. CHANDRA MOHAN CHETRY
          VILL. GOKAGAON
          P.O. UDALGURI
          DIST. UDALGURI (BTAD)
          ASSAM


         5: KHAGENDRA NATH SARMA
          S/O. LT. KANAK SARMA
         WARD NO.3
          UDALGURI
          P.O. AND DIST. UDALGURI (BTAD)
         ASSAM

         6: BUDHIN BARUAH
                                                       Page No.# 2/6


S/O. LT. GOLAP CHANDRA BARUAH
VILL. AMLAKHIDALANI
P.O. HALEM
DIST. BISWANATH
ASSAM

7: BIPIN CHANDRA GAGOI

S/O. LT. NILESWAR GAGOI
VILL. AIDEOBARI BAGICHA
P.O. BENGENABARI
DIST. SIVASAGAR
ASSAM

8: SARBANANDA NATH

S/O. LT. ADIRAM NATH
VILL. BARPHUKHURIPAR
P.O. HALESWAR
DIST. SONITPUR
ASSA

VERSUS

THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
PANCHAYAT AND RURAL DEVELOPMENT DEPTT., DISPUR, GHY.-06.

2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 PENSION AND PUBLIC GRIEVANCES DEPTT.
ASSAM
 DISPUR
 GUWAHATI-06.

3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GHY.-06.

4:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
JURIPAR
JUNJABARI
GUWAHATI-37.

5:THE DIRECTOR OF PENSION
                                                  Page No.# 3/6


             ASSAM HOUSEFED COMPLEX
             GUWAHATI-06.

            6:THE ACCOUNTANT GENERAL (A AND E)

             ASSAM
             MAIDAMGAON
             BELTOLA
             GHY.-29.

            7:THE CHIEF EXECUTIVE OFFICER

             SONITPUR ZILLA PARISHAD
             AT TEZPUR
             P.O. TEZPUR
             DIST. SONITPUR
             ASSAM

            8:THE CHIEF EXECUTIVE OFFICER

             SIVASAGAR ZILLA PARISHAD
             P.O. AND DIST. SIVASAGAR
             ASSA

Advocate for the Petitioner   : MR. M ISLAM

Advocate for the Respondent : GA, ASSAM




             Linked Case : WP(C)/4996/2018

            PURNA KANTA DUTTA AND 7 ORS.
            S/O. HEM CHANDRA DUTTA
            VILL. DUBIAPATHAR
            P.O. DUBIA
            DIST. BISWANATH

            2: BIMAL KRISHNA PAUL

            S/O. GOPAL CHANDRA PAUL
            WARD NO.3
            UDALGURI
            P.O. AND DIST. UDALGURI (BTAD)
            ASSAM
                                                         Page No.# 4/6


3: SURENDRA SAIKIA

S/O. LT. HIRESWAR SAIKIA
VILL. AND P.O. KAMDEWAL
DIST. BISWANATH

4: KRISHNA MOHAN CHETRI

S/O. CHANDRA MOHAN CHETRY
VILL. GOKAGAON
P.O. UDALGURI
DIST. UDALGURI (BTAD)
ASSAM


5: KHAGENDRA NATH SARMA
S/O. LT. KANAK SARMA
WARD NO.3
UDALGURI
P.O. AND DIST. UDALGURI (BTAD)
ASSAM

6: BUDHIN BARUAH

S/O. LT. GOLAP CHANDRA BARUAH
VILL. AMLAKHIDALANI
P.O. HALEM
DIST. BISWANATH
ASSAM

7: BIPIN CHANDRA GAGOI

S/O. LT. NILESWAR GAGOI
VILL. AIDEOBARI BAGICHA
P.O. BENGENABARI
DIST. SIVASAGAR
ASSAM

8: SARBANANDA NATH

S/O. LT. ADIRAM NATH
VILL. BARPHUKHURIPAR
P.O. HALESWAR
DIST. SONITPUR
ASSAM
VERSUS

THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
                                                     Page No.# 5/6

PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
DISPUR
GHY.-06.

2:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 PENSION AND PUBLIC GRIEVANCES DEPTT.
ASSAM
 DISPUR
 GUWAHATI-06.
 3:THE COMMISSIONER AND SECY.
TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GHY.-06.
 4:THE COMMISSIONER

PANCHAYAT AND RURAL DEVELOPMENT DEPTT.
 JURIPAR
 JUNJABARI
 GUWAHATI-37.
 5:THE DIRECTOR OF PENSION

ASSAM HOUSEFED COMPLEX
GUWAHATI-06.
6:THE ACCOUNTANT GENERAL (A AND E)

ASSAM
MAIDAMGAON
BELTOLA
GHY.-29.
7:THE CHIEF EXECUTIVE OFFICER

SONITPUR ZILLA PARISHAD
AT TEZPUR
P.O. TEZPUR
DIST. SONITPUR
ASSAM
8:THE CHIEF EXECUTIVE OFFICER

SIVASAGAR ZILLA PARISHAD
P.O. AND DIST. SIVASAGAR
ASSAM
------------
Advocate for : MR. M DUTTA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.
                                                                       Page No.# 6/6

                                 BEFORE
                 HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                     ORDER

Date : 29.05.2023

Heard Mr. M. Islam, learned counsel for the applicants. Also heard Mr. P. Handique, learned Govt. Advocate and Mr. D. Rabha, learned counsel for the opposite party no.6.

This interlocutory application has been filed for allowing the petitioner no.4 in WP(C)/4996/2018 to correct his name to Sri Krishna Mohan Chetry, which is wrongly shown as Krisnha Mohan Chetry and to correct his retirement dated to 31.01.2017, which is wrongly shown as 21.04.1993.

It is submitted that the mistake was a typographical error.

It may be mentioned that as the connected writ petition has already been heard and reserved for judgment, the formal correction of the writ petition can only be done when the matter is released.

Accordingly, this interlocutory application stands allowed to the extent as indicated above.

JUDGE

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