Naren Das vs Sandhyawati Das
2023 Latest Caselaw 2175 Gua

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GAHC010122992022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./318/2022


            NAREN DAS
            S/O- BALIRAM DAS, R/O- BARMURIKONA, P.S. AND DIST. NALBARI,
            ASSAM, PIN- 781335.



            VERSUS

            SANDHYAWATI DAS
            D/O- LATE DHANIRAM DAS, W/O- NAREN DAS, R/O- VILL.- NIJ DEPHELI
            (GOPALPUR), P.O. NIJ DEPHELI, P.S. TAMULPUR, DIST. BAKSA, BTAD,
            ASSAM, PIN- 781367



Advocate for the Petitioner   : MR P UPADHYAY

Advocate for the Respondent : MR R YASIN




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                           ORDER

24.05.2023

Heard Mr. P. Upadhyay, learned counsel for the petitioner. Also heard Mr. S.N. Krishnatraya, learned counsel for the sole respondent.

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Argument is concluded.

Judgment is reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant