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Dwiprahar Das vs The Life Insurance Corporation Of ...
2023 Latest Caselaw 2131 Gua

Citation : 2023 Latest Caselaw 2131 Gua
Judgement Date : 23 May, 2023

Gauhati High Court
Dwiprahar Das vs The Life Insurance Corporation Of ... on 23 May, 2023
                                                              Page No.# 1/2

GAHC010163722021




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                WP(C)/4324/2017

         DWIPRAHAR DAS
         S/O- DWIJESH CH. DAS
         R/O- H NO. 46
         PARAG DAS PATH
         BAMUNIMAIDAN
         GUWAHATI- 781021

          VERSUS

         THE LIFE INSURANCE CORPORATION OF INDIA and 6 ORS.
         REP. BY ITS CHAIRMAN
         YOGA KHEMABUILDING
         NARIMAN POINT
         MUMBAI
         MAHARASHTRA
         PIN- 400021

         2:THE MANAGING DIRECTOR
         LIFE INSURANCE CORPORATION OF INDIA
         YOGA KHEMA BUILDING
          NARIMAN POINT
          MUMBAI
          MAHARASHTRA
          PIN- 400021
          3:THE ZONAL MANAGER
         LIFE INSURANCE CORPORATION OF INDIA
          EASTERN ZOANL OFFICE
          4 CR AVENUE
          KOLKATA- 700072
         WEST BENGAL
          4:THE SENIOR DIVISIONAL MANAGER
         GUWAHATI DIVISIONAL OFFICE
          LIFE INSURANCE CORPORATION OF INDIA
          JEEVAN PRAKASH BUILDING
                                                                   Page No.# 2/2

      S S ROAD
      FANCY BAZAR
      GUWAHATI- 781001
      5:SHISHIR KAR
     CHIEF MANAGER
      LIFE INSURANCE CORPORATION OF INDIA
      SILCHAR BRANCH-1
      SILCHAR
      6:MUNIN SARMA
     BRANCH MANAGER
      LIFE INSURANCE CORPORATION OF INDIA
      TEZPUR BRANCH
      TEZPUR
      SONITPUR
      PIN- 784001
      7:DIPA BHARALI
     BRANCH MANAGERSALES
      LIFE INSURANCE CORPORATION OF INDIA
      NALBARI BRANCH
      NALBARI
      PIN- 781335
      ------------
     Advocate for : MR.I CHOUDHURY
     Advocate for : appearing for THE LIFE INSURANCE CORPORATION OF INDIA
     and 6 ORS.


                            BEFORE
           HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR

                                ORDER

Date : 23.05.2023

Heard Mr. Mr. I. Choudhury, learned Senior counsel, assisted by Mr. S. Biswakarma, learned counsel for the petitioner. Also heard Mr. S. Nath, learned counsel for the respondents.

Hearing concluded.

Judgment is reserved.

JUDGE

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