National Insurance Company ... vs Md. Isaqul Ansari And 3 Ors
2023 Latest Caselaw 2113 Gua

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GAHC010269302018




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/1258/2023

         NATIONAL INSURANCE COMPANY LIMITED
         (SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
         REGISTERED HEAD OFFICE AT 3
          MIDDLETON STREET
          CALCUTTA- 700071
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          BHANGAGARH
          GUWAHATI- 781005.


          VERSUS

         MD. ISAQUL ANSARI AND 3 ORS.
         S/O- MD. SULEMAN ANSARI R/O- LEBANGKULA GAON
         P.O. JOYPUR
         P.S. JOYPUR
         DIST.- DIBRUGARH
         ASSAM
         PIN- 786614.

         2:SMT. NOORJAHAN BEGUM
         W/O- MD. ISAQUL ANSARI R/O- LEBANGKULA GAON
          P.O. AND P.S. JOYPUR
          DIST.- DIBRUGARH
         ASSAM
          PIN- 786614
          3:ON THE DEATH OF NIRMAL BORO HIS LEGAL HEIRS NAMELY
         SRI BINA BORO
         W/O LATE NIRMAL BORO
          RESIDENT OF KOCHARI PATHAR GAON
          P.S. NAMRUP
          P.O. KACHARI PATHAR
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             DISTRICT DIBRUGARH
             ASSAM
             PIN 786602.
             4:PAHI BORO
             D/O LATE NIRMAL BORO
             RESIDENT OF KOCHARI PATHAR GAON
             P.S. NAMRUP
             P.O. KACHARI PATHAR
             DISTRICT DIBRUGARH
             ASSAM
             PIN 786602.
             5:SRI SURAJ BORO

             S/O SRI KUKHAL BORO
             RESIDENT OF KOCHARI PATHAR GAON
             P.S. NAMRUP
             P.O. KACHARI PATHAR
             DISTRICT DIBRUGARH
             ASSAM
             PIN 786602.
             ------------
             Advocate for : MS. R D MOZUMDAR
             Advocate for : appearing for MD. ISAQUL ANSARI AND 3 ORS.



                                       :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

22.05.2023

Heard the learned counsel Ms. C. Mozumdar appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment dated 07.08.2018 passed by the learned Member, MACT, Dibrugarh in MAC Case No.39/2013 shall remain stayed till disposal of the appeal.

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The Interlocutory Application accordingly stands disposed of.

JUDGE

Comparing Assistant