Icici Lombard General Insurance ... vs Rinki Gosai And 2 Ors
2023 Latest Caselaw 2009 Gua

                                                                   Page No.# 1/3

GAHC010098582023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./184/2023

         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
         TOWERS, BANDRA KURLA COMPLEX, MUMBAI- 400025, ITS ZONAL
         OFFICE AT APEEJAY HOUSE, 15 PARK STREET, 7TD FLOOR, KOLKATA-
         700016, AND A BRANCH OFFICE AT KAMAKHYA TOWER 3RD FLOOR,
         OFFICE NO. 305 AND 306, G.S. ROAD, GUWAHATI- 781005, ASSAM.



         VERSUS

         RINKI GOSAI AND 2 ORS.
         W/O LATE NARAYAN GOSAI,
         VILL.- GOLAGHATIA BASTI,
         P.O. AND P.S.- HOJAI, DIST.- HOJAI, ASSAM, PIN- 782435.

         2:MD. HUSSAIN AHMED
          S/O LATE ABDUL KHALEQUE

         VILL.- LANKA TOWN
         PETEL PATTY
         (3RD PART)

         P.S.- LANKA
          DIST.- HOJAI
         ASSAM
          PIN- 782442.

         3:SUKHAMOY DAS
          S/O SITI MOHAN DAS

         VILL.- DAYANGMUKH

         P.S.- KHERONI
                                                                    Page No.# 2/3

             DIST.- HAMREN (WEST K/A)
             ASSAM
             PIN- 782480

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1250/2023

            ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
            TOWERS
             BANDRA KURLA COMPLEX
             MUMBAI- 400025
             ITS ZONAL OFFICE AT APEEJAY HOUSE
             15 PARK STREET
             7TD FLOOR
             KOLKATA- 700016
             AND A BRANCH OFFICE AT KAMAKHYA TOWER 3RD FLOOR
             OFFICE NO. 305 AND 306
             G.S. ROAD
             GUWAHATI- 781005
             ASSAM.


             VERSUS

            RINKI GOSAI AND 2 ORS.
            W/O LATE NARAYAN GOSAI
            VILL.- GOLAGHATIA BASTI
            P.O. AND P.S.- HOJAI
            DIST.- HOJAI
            ASSAM
            PIN- 782435.

            2:MD. HUSSAIN AHMED
            S/O LATE ABDUL KHALEQUE

            VILL.- LANKA TOWN
            PETEL PATTY
            (3RD PART)
                                                                            Page No.# 3/3

            P.S.- LANKA
             DIST.- HOJAI
            ASSAM
             PIN- 782442.
             3:SUKHAMOY DAS
            S/O SITI MOHAN DAS

            VILL.- DAYANGMUKH

            P.S.- KHERONI
             DIST.- HAMREN (WEST K/A)
            ASSAM
             PIN- 782480.
             ------------
            Advocate for : MR. R GOSWAMI
            Advocate for : appearing for RINKI GOSAI AND 2 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 16.05.2023

Heard Mr. R. Goswami, learned counsel for the applicant.

Since the connected has already been admitted for hearing, the impugned judgment and award dated 08.02.2023 passed by the MACT, Hojai in MAC Case No.08/2019 shall remain stayed.

The interlocutory application is disposed of.

JUDGE

Comparing Assistant