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United India Insurance Company ... vs Chandan Kumar Kalita And 5 Ors
2023 Latest Caselaw 1998 Gua

Citation : 2023 Latest Caselaw 1998 Gua
Judgement Date : 15 May, 2023

Gauhati High Court
United India Insurance Company ... vs Chandan Kumar Kalita And 5 Ors on 15 May, 2023
                                                                Page No.# 1/3

GAHC010078092023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                             I.A.(Civil)/1265/2023

         UNITED INDIA INSURANCE COMPANY LTD
         A PUBLIC SECTOR UNDERTAKING COMPANY REGISTERED AND
         INCORPORATED UNDER THE COMPANIES ACT
          1956
          HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
          CHENNAI 600014 WITH ONE OF ITS REGIONAL OFFICE AT CHIBBER HOUSE
         2ND FLOOR
          GS ROAD
          GUWAHATI 5
          REPRESENTED BY ITS REGIONAL MANAGER
          GUWAHATI
          ASSAM


          VERSUS

         CHANDAN KUMAR KALITA AND 5 ORS.
         S/O KALPA RAM KALITA RESIDENT OF VILLAGE MAJGUMI
         PO AND PS CHHAYGAON
         DIST KAMRUP (R) ASSAM
         781037

         2:N.K POWER AND INFRASTRUCTURE PVT. LTD.
         REPRESENTED BY ITS GENERAL MANAGER
          RESIDENT OF VILLAGE GONESHGURI ROAD
          DISPUR
         WARD NO. 43
          GUWAHATI
          PO AND PS DISPUR
          DIST KAMRUP M ASSAM 781122
          3:SRI BIPUL KR. BORO
         S/O LATE LABONESHWWAR BORO
         RESIDENT OF VILLAGE KATAKIPARA
                                                                Page No.# 2/3

PO SAOKUCHI
PS BASISTHA
DIST KAMRUP M ASSAM 781034
4:ORIENTAL INSURANCE CO. LTD.
REPRESENTED BY REGIONAL MANAGER
ULUBARI
PO ULUBARI
PS PALTAN BAZAR
DIST KAMRUP M ASSAM 781007
5:SMTI ALPANA SAHA
W/O SRI SANJEEB KR. SAHA
RESIDENT OF VILLAGE CHURCH ROAD
WARD NO. 9
PO AND PS DHUBRI
DIST DHUBRI
ASSAM 783301
6:MD. ALI HUSSAIN
S/O LATE BAITUL ALI
RESIDENT OF VILLAGE TAIMURI
PO AND PS GAURIPUR
DIST DHUBRI
ASSAM 783331
------------
Advocate for : MR. R C PAUL
Advocate for : appearing for CHANDAN KUMAR KALITA AND 5 ORS.
                                                                               Page No.# 3/3




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

15.05.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 07.01.2023 passed by the learned Member, Motor Accident Claims Tribunal No. 2, Kamrup (M) at Guwahati in MAC Case No. 989/2018 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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