New India Assurance Company Ltd vs Ashanta Saikia And 2 Ors. H
2023 Latest Caselaw 1980 Gua

                                                                     Page No.# 1/3

GAHC010124962022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./182/2023

            NEW INDIA ASSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87, M.G. ROAD,
            FORT, MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX, 5TH
            FLOOR, LACHIT NAGAR NEAR HANUMAN MANDIR, G.S. ROAD,
            GUWAHATI-781007.


            VERSUS

            ASHANTA SAIKIA AND 2 ORS. H
            S/O- LATE TARUN SAIKIA, R/O- VILL.- KHARA KHIMALU, P.S. BISWANATH
            CHARIALI, DIST. BISWANATH, ASSAM, PIN- 784176.

            2:DIGANTA SAIKIA
             S/O- LATE TARUN SAIKIA
             R/O- VILL.- KHARA KHIMALU
             P.S. BISWANATH CHARIALI
             DIST. BISWANATH
            ASSAM
             PIN- 784176.

            3:MD. ANOWAR ISLAM
             S/O- MD. HANIF ALI
             R/O- VILL.- GARBHITOR
             P.S. BISWANATH CHARIALI
             DIST. BISWANATH
            ASSAM
             PIN- 784176

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :
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Linked Case : I.A.(Civil)/1226/2023

NEW INDIA ASSURANCE COMPANY LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87
M.G. ROAD
FORT
MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
5TH FLOOR
LACHIT NAGAR NEAR HANUMAN MANDIR
G.S. ROAD
GUWAHATI-781007.

2: MAFIDA KHATUN

DO- LT. MANIK UDDIN [email protected] UDDIN.

3: SAHANAZ SULTANA

D/O- LT. MANIK UDDIN [email protected] UDDIN. ALL ARE R/O-VILL-
TAPABARI
P.S.-HAJO
DIST- KAMRUP
ASSAM
PIN-781102.
VERSUS

ASHANTA SAIKIA AND 2 ORS.
S/O- LATE TARUN SAIKIA
R/O- VILL.- KHARA KHIMALU
P.S. BISWANATH CHARIALI
DIST. BISWANATH
ASSAM
PIN- 784176.

2:THE DY. COMMISSIONER
KAMRUP R
AMINGAON
 GHY- 31.
 3:THE CIRCLE OFFICER
HAJO REVENUE CIRCLE
 GUWAHATI.
 4:DIRECTOR OF LAND RECORDS and SURVEYS ETC.
 GOVT. OF ASSAM

RUPNAGAR
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           GHY - 32.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for ASHANTA SAIKIA AND 2 ORS.



                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                       ORDER

Date : 15.5.2023

Heard Mr. S. Dutta, learned counsel for the appellant.

This is an appeal under Section 173 of the Motor Vehicle Act, 1988 against the judgment and award dated 27.9.2021 passed by the learned Member, MACT, Kamrup (M) Guwahati in MAC Case No. 2188 / 2016.

Appeal is admitted for hearing.

Call for the records.

Issue notice returnable after six weeks.

Appellant to take steps for service of notice upon the respondents within a period of one week from today by way of registered post with A/D as well as by usual process .

JUDGE

Comparing Assistant