Manik Kumar Mushahary vs Dev Raj Owary
2023 Latest Caselaw 1945 Gua

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GAHC010102042023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : I.A.(Civil)/1137/2023




          MANIK KUMAR MUSHAHARY
          S/O LT. SUBAN CHANDRA MUSHAHARY R/O COLLEGE ROAD NORTH
          BONGAINAGON WARD NO. 10 P.O. P.S. AND DIST. BONGAIGAON ASSAM


          VERSUS

          DEV RAJ OWARY
          S/O LT. NIRANJAN OWARY R/O VILL. JAKHATIPARA P.O. GERUKABARI P.S.
          MANIKPUR DIST. BONGAIGAONN ASSAM


          ------------
          Advocate for : MR. A C SARMA
          Advocate for : appearing for DEV RAJ OWARY




                                       BEFORE
               THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                ORDER

12. 05. 2023

As the connected appeal is heard and reserved for judgment today, till the delivery of judgment, the parties shall maintain status quo as regards possession and management as on today at 3.45 P.M. in respect Page No.# 2/2

of the disputed petrol pump, namely, M/s Aie Fuel Service.

JUDGE

Comparing Assistant