Abdul Hai vs The State Of Assam And 2 Ors
2023 Latest Caselaw 1854 Gua

                                                            Page No.# 1/2

GAHC010087082021




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Crl.)/272/2021

         ABDUL HAI
         S/O LATE ABDUL KHALEK
         R/O VILL-SONERTARI
         P.S.-TARABARI
         P.O.-KHONGRA
         DIST-BARPETA
         ASSAM
         PIN-781301


          VERSUS

         THE STATE OF ASSAM AND 2 ORS
         REPRESENTED BY THE PUBLIC PROSECUTOR
         ASSAM

         2:ANTI SMUGGLING UNIT
          GUWAHATI
         CUSTOMS DIVISION
          GUWAHATI
          3:THE UNION OF INDIA
         REPRESENTED BY RESPONDENT NO. 2
          ------------
         Advocate for : MR. M A SHEIKH
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND 2 ORS
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                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

09.05.2023

Heard Mr. A. Ahmed, learned counsel appearing for the applicant. Also heard Mr. S.C. Keyal, learned Standing Counsel, Customs. Mr. B. Sarma, learned Addl. Public Prosecutor, Assam appears for the State respondents.

In view of the judgment passed today in the connected appeal, this Interlocutory Application (Criminal) stands disposed of.

JUDGE

Comparing Assistant