Pabitra Boro vs The State Of Assam And 5 Ors
2023 Latest Caselaw 1786 Gua

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GAHC010200422022




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/317/2022

         PABITRA BORO
         S/O LATE GALENDRA BORO,
         PERMANENT RESIDENT OF-
         TANGLA TOWN, WARD NO. 3,
         P.O. AND P.S.- TANGLA,
         DIST.- UDALGIRI, PIN- 784521, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 5 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
         PUBLIC WORKS ROADS DEPTT., DISPUR, GUWAHATI- 781006, ASSAM.

         2:THE CHIEF ENGINEER
          PUBLIC WORKS (ROADS) DEPARTMENT
          CHANDMARI
          GUWAHATI- 781003
         ASSAM.

         3:THE SUPERINTENDING ENGINEER
          PUBLIC WORKS DEPARTMENT
          KOKRAJHAR (R AND B) CIRCLE
          KOKRAJHAR- 783370.

         4:THE EXECUTIVE ENGINEER
          PUBLIC WORKS ROADS DEPARTMENT
          UDALGURI (R AND B) CIRCLE
          KOKRAJHAR- 783370.

         5:THE BODOLAND TERRITORIAL COUNCIL
          REPRESENTED BY ITS PRINCIPAL SECRETARY
          BTAD
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            KOKRAJHAR- 783370.

           6:BHABA DEV MAHANTA
            S/O LATE RAGHU RAM MAHANTA
           RESIDENT OF FASHIA NO. 1
           VILLAGE HARISINGA
            P.S.- PANERI
            DIST.- UDALGURI (BTR)- 784570

For the Appellant(s)        :    Mr. D.K. Das, Adv.,
                                   Mr. H. Betala, Adv.


For the Respondent(s)       :    Mr. D. Saikia, AG, Assam,
                                   Mr. R. Dhar, SC, PWD,
                                   Ms. R.B. Bora, SC, BTC,
                                   Mr. U.K. Nair, Sr. Adv.(R-6),
                                   Mr. R. Singha, Adv.(R-6).



                                    BEFORE
                       HON'BLE THE CHIEF JUSTICE
               HON'BLE MRS. JUSTICE MITALI THAKURIA


                                     ORDER

04.05.2023

Arguments heard.

Judgment reserved.

Sd/- Mitali Thakuria Sd/- Sandeep Mehta JUDGE CHIEF JUSTICE

Comparing Assistant