Mehera Khatun vs Shohidul Islam
2023 Latest Caselaw 1768 Gua

                                                                      Page No.# 1/2

GAHC010018522021




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




          I.A.(Crl.)/318/2022

         MEHERA KHATUN
         D/O. AFSAR ALI
         VILL. NO.2 SOUTH RANGAPANI
         P.O. BADLA BAZAR
         P.S. BOKO
         DIST. KAMRUP(R)
         ASSAM
         PIN- 781127


          VERSUS

         SHOHIDUL ISLAM
         S/O BILLAL HUSSAIN
         R/O VILLAGE NO. 3 SOUTH RANGAPANI
         P.O. BADLA BAZAR
         P.S. BOKO
         DISTRICT KAMRUP
         ASSAM
         PIN-781127.


         ------------

Advocate for : MR. M HOSSAIN Advocate for : MR. M U MAHMUD appearing for SHOHIDUL ISLAM

In

Crl.Rev.P. No. 239/2021 Page No.# 2/2

BEFORE HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

Order

03.05.2023

In view of the observations made in the Judgment and Order dated 03.05.2023, passed today in Criminal Revision Petition No. 239/2021, this Interlocutory Application is also disposed of.

JUDGE

Comparing Assistant