National Insurance Company Ltd vs Sajeda Khatun And 6 Ors
2023 Latest Caselaw 1762 Gua

                                                             Page No.# 1/4

GAHC010078872023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  I.A.(Civil)/1127/2023

         NATIONAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         SAJEDA KHATUN AND 6 ORS.
         W/O LATE ROFIQUL ISLAM
         VILL.- KARBALA
         P.O.- BOBINDAPUR
         P.S.- GOALPARA
         DIST.- GOALPARA
         ASSAM
         PIN- 783101.

         2:ROFIKA BEGUM
         MINOR
          REP. BY RESPONDENT NO. 1

         D/O LATE ROFIQUL ISLAM

         VILL.- KARBALA

         P.O.- BOBINDAPUR

         P.S.- GOALPARA

         DIST.- GOALPARA
         ASSAM
                            Page No.# 2/4

PIN- 783101.
3:SANIDUL ISLAM
MINOR
REP. BY RESPONDENT NO. 1

S/O LATE ROFIQUL ISLAM

VILL.- KARBALA

P.O.- BOBINDAPUR

P.S.- GOALPARA

DIST.- GOALPARA
ASSAM
PIN- 783101.
4:SAJAHAN ALI
MINOR
REP. BY RESPONDENT NO. 1

S/O LATE ROFIQUL ISLAM

VILL.- KARBALA

P.O.- BOBINDAPUR

P.S.- GOALPARA

DIST.- GOALPARA
ASSAM
PIN- 783101.
5:FARHANA AHMED
MINOR
REP. BY RESPONDENT NO. 1

D/O LATE ROFIQUL ISLAM

VILL.- KARBALA

P.O.- BOBINDAPUR

P.S.- GOALPARA

DIST.- GOALPARA
ASSAM
PIN- 783101.
6:ARINDAM SARKAR
S/O LATE AMAR KR. SARKAR
                                                         Page No.# 3/4


R/O WARD NO. 4
GOURIPUR

P.O.- GAURIPUR

P.S.- GOURIPUR

DIST.- DHUBRI
ASSAM
PIN- 783331.
7:ASHRAFUL HOQUE
S/O MIAZUDDIN

VILL.- GERAMARI PT- 1

P.O.- GAURIPUR

P.S.- GOURIPUR

DIST.- DHUBRI
ASSAM
PIN- 783331.
------------
Advocate for : MR T KALITA
Advocate for : appearing for SAJEDA KHATUN AND 6 ORS.
                                                                                Page No.# 4/4




                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

03.05.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 10.01.2023 passed by the learned Member, MACT, Goalpara in MAC Case No. 443/2019 shall remain stayed till disposal of the appeal, subject to deposit of 40% of the awarded amount in the Registry of this Court within 6 (six) weeks from today.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant