Icici Lombard General Insurance ... vs Parbina Begum Laskar @ Paribina ...
2023 Latest Caselaw 1748 Gua

                                                             Page No.# 1/3

GAHC010079872023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1303/2021


         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AT ICICI BANK TOWERS
          BANDRA KURLA COMPLEX
          MUMBAI- 40051 AND ITS BRANCH OFFICE AT 3RD FLOOR
          KAMAKHYA TOWER
          CHRISTIANBASTI
          G.S. ROAD
          GUWAHATI- 781005
          REP. BY THE LEGAL MANAGER
          GUWAHATI OFFICE.


          VERSUS

         PARBINA BEGUM LASKAR @ PARIBINA AND 8 ORS
         W/O- LATE KALA RAJA LASKAR
          R/O- VILL.- RAJGOBINDAPUR
          P.S. DHOLAI
          DIST.- CACHAR
         ASSAM
          PIN- 788026.

         2:PARBUL HUSSAIN
         S/O- LATE KALA RAJA LASKAR
          R/O- VILL.- RAJGOBINDAPUR
          P.S. DHOLAI
          DIST.- CACHAR
         ASSAM
          PIN- 788026.
          3:IDBAR HUSSAIN
         S/O- LATE KALA RAJA LASKAR
          R/O- VILL.- RAJGOBINDAPUR
          P.S. DHOLAI
                                                          Page No.# 2/3

DIST.- CACHAR
ASSAM
PIN- 788026.
4:SONOM BEGUM LASKAR
D/O- LATE KALA RAJA LASKAR
R/O- VILL.- RAJGOBINDAPUR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788026.
5:JANAM BEGUM LASKAR
D/O- LATE KALA RAJA LASKAR
R/O- VILL.- RAJGOBINDAPUR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788026.
6:EJAD HUSSAIN LASKAR
S/O- LATE KALA RAJA LASKAR
R/O- VILL.- RAJGOBINDAPUR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788026.
7:KHANOM BEGUM
D/O- LATE KALA RAJA LASKAR
R/O- VILL.- RAJGOBINDAPUR
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788026.(RESPONDENTS NO. 2 TO 7 BEING MINOR ARE REP. BY THE
RESPONDENT NO. 1).
8:KABIR AHMED LASKAR
S/O- HAZI RAJIBUL LASKAR
R/O- CHANNIGHAT
P.S. DHOLAI
DIST.- CACHAR
ASSAM
PIN- 788120.
9:KALABI BEGUM
W/O- TABAZUL ALI LASKAR
R/O- RAJGOBINDAPUR
P.S. DHOLAI
DIST. CACHAR
ASSAM
PIN- 788026.
------------
Advocate for : MR T KALITA
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           Advocate for : appearing for PARBINA BEGUM LASKAR @ PARIBINA AND 8
           ORS



                                       BEFORE
                THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                 ORDER

03. 05. 2023 As the connected appeal has already been admitted and 50% awarded amount has also been deposited, the judgment and order dated 06.05.2021 passed in MAC Case No. 100/2019 passed by the learned Member, MACT, Cachar at Silchar shall remain suspended till disposal of the appeal.

IA stands disposed of.

JUDGE

Comparing Assistant