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2023 Latest Caselaw 1744 Gua

                                                                Page No.# 1/3

GAHC010260332022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Review.Pet./52/2023

         ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
         HAVING ITS REGISTERED AND HEAD OFFICE AT ICICI BANK TOWERS,
         BANDRA KURLA COMPLEX, MUMBAI 400051 AND ONE OF THE OFFICES
         AT APEEJAY HOUSE, PARK STREET KOLKATA 700016 AND ONE OF THE
         BRANCH OFFICES AT TOWERS, CHRISTIANBASTI, GS ROAD, GUWAHATI
         781005.



         VERSUS

         REENA KONWAR AND ORS A
         W/O LATE AJUDHYA KONWAR, RESIDENT OF KALIBARI HOUSING AREA
         BUNGLOW NO. 3260 - IOC (AOD) PO AND PS DIGBOI, DIST TINSUKIA,
         ASSAM 786171

         2:SHRI DEBASISH KONWAR
          S/O LATE AJUDHYA KONWAR
          RESIDENT OF KALIBARI HOUSING AREA BUNGLOW NO. 3260 - IOC (AOD)
         PO AND PS DIGBOI
          DIST TINSUKIA
         ASSAM 786171

         3:MISS KIMI KONWAR
          D/O LATE AJUDHYA KONWAR
          RESIDENT OF KALIBARI HOUSING AREA BUNGLOW NO. 3260 - IOC (AOD)
         PO AND PS DIGBOI
          DIST TINSUKIA
         ASSAM 786171

         4:SHRI NIKHIL MOHANTA
          S/O KALA CHAND MOHANTO

         RESIDENT OF PWD PARA
                                                                           Page No.# 2/3


              PS KARANDI GHAI
              DIST UTTAR DINAJPUR
              733215

              5:SHRI DHANANJAY KUMAR
               S/O LATE VIJENDRA SINGH

              RESIDENT OF 39
              VANSHAT
              SAIDPUR
              PS GANDAHA
              DIST VAISHALI
              BIHAR
              84311

Advocate for the Petitioner   : MR. A J SAIKIA

Advocate for the Respondent : MR. M DUTTA (R-1,2,3)




                                   BEFORE
                  HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                          ORDER

03.05.2023.

Heard Mr. A. J. Saikia, learned counsel for the review petitioner.

This review petition is filed under Chapter X of the Gauhati High Court Rules read with Order 47 Rule 1 and 2 of the Code of Civil Procedure for review of the judgment and order dated 25.07.2022 passed in MAC Appeal No. 324/2018 by this Court.

Issue notice returnable forthwith.

Mr. M. Dutta, learned counsel accepts notice on behalf of the respondent/claimants Nos. 1, 2 and 3.

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For determination of the present review, the presence of other respondents is not required.

Accordingly, list this matter on 10.05.2023.

JUDGE

Comparing Assistant