Gauhati High Court
Page No.# 1/5 vs Safiqur Rahman And 20 Ors on 14 March, 2023
Page No.# 1/5
GAHC010025722023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/71/2023
THE GAUHATI HIGH COURT AND 3 ORS
REPRESENTED BY THE REGISTRAR GENERAL, GUWAHATI-781001
2: THE REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI-781001
3: THE REGISTRAR (ADMINISTRATION)
GUAHATI HIGH COURT
GUWAHATI-781001
4: THE REGISTRAR (ESTABLISHMENT)
GAUHATI HIGH COURT
GUWAHATI-78100
VERSUS
SAFIQUR RAHMAN AND 20 ORS
S/O MAHIBUR RAHMAN, VILL AND P.O.-DAMPUR, NEAR DAMPUR
HIGHER SECONDARY SCHOOL, PIN-781102
2:SURJYA KANTA RAMCHIARY
S/O MEGHARAM RAMCHIARY
DAIMUGURI
FATASHIL AMBARI
GUWAHATI-25
3:HARI PRASAD MEDHI
S/O LATE CHANDRA NATH MEDHI
KRB ROAD
BHARALUMUKH
GUWAHATI-781009
4:TILOK KONWAR
Page No.# 2/5
S/O LATE PRABHAT KONWAR
HOUSE NO. 21
YUBANAGAR
FOREST GATE
NARENGI
GUWAHATI-781026
5:GREGORY DAIMARI
S/O ELIAS DAIMARI
VILL-NIZ GHOPRABARI
P.O.-PANERI
DIST-UDALGURI
ASSAM
6:NEWMAN SANGMA
S/O SUDHIR J SANGMA
BIRUBARI
GOPINATH NAGAR
GUWAHATI-781016
7:AJIT KR KULI
S/O SRI GANESH CHANDRA KULI
8TH MILE GARO BASTI
P.O.-AMERIGOG
P.S.-BASISTHA
DIST-KAMRUP (M)
GUWAHATI-23
8:GANDHI RAM KATHAR
S/O LATE SUKURA KATHAR
VILL-CHAKANIBARI KHAT
TETELIA
P.O.-GANDHINAGAR
DIST-KAMRUP(M)
PIN-782403
9:CHRISTELLYN S MARAK
D/O LATE J S MARAK
SOUTH SARANIA
BAIKUNTHA PATH
HOUSE NO. 1
GUWAHATI-7
10:NEIL JONGSKE SANGMA
S/O SUDHIR J SANGMA
BIRUBARI
GOPINATH NAGAR
GUWAHATI-781016
Page No.# 3/5
11:PRADIP SINHA
S/O MANABENDRA SINHA
BORBARI
GUWAHATI-781036
12:SAHIDUL HOQUE
S/O LATE MAHTAB ALI
JYOTI PATH BYE LANE
GRC ROAD
NIZARAPAR
NOONMATI
GUWAHATI-781020
13:TOMIZUDIIN AHMED
S/O LATE TAHARUDDIN AHMED
HOUSE NO. 6
SIX MILE
VIP ROAD
MOHAPURUSHMADHABDEV PATH
GUWAHATI-781022
14:BORTHAN THAOSEN
S/O LATE SOBENDRA THAOSEN
HOUSE NO. 4
SWARAJ PATH
NEAR IIBM
KHANAPARA
GUWAHATI-22
15:PRADIP SARMA
S/O LATE ROHINI KR SARMA
HOUSE NO. 4
KANDURARABHA PATH
ODALBAKRA
GUWAHATI-34
16:APORNA DAS
W/O BHABENDRA NATH DAS
KAMAKHYA NATUN PARA
P.O.-KAMAKHYA
P.S.-JALUKBARI
DIST-KAMRUP(M)
17:JITUMONI HAZARIKA THAKURIA
W/O LATE HARINATH THAKURIA
KRISHNA NAGAR HOUSING COLONY
BUILDING NO. 3
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UNIT-3
CHANDMARI
GUWAHATI-3
18:ROBERT LALPIANGA NAMPUII
S/O DAVID S. NAMPUII
GOLDLAND VILLA
HAFLONG
DIMA HASAO-788819
19:DIPAK PRASAD
S/O LATE JAGADISH PRASAD
GAUHATI HIGH COURT STAFF QUARTER
MALIBAGAN
P.O.-KHARGULI
GUWAHATI-781004
20:RAJ KUMAR KALITA
S/O LATE JATIN CHANDRA KALITA
R/O BHUTNATH
MILAN PATH
HOUSE NO. 3
P.O.-BHARALUMUKH
GUWAHATI-781009
21:NIROD SARMA
SECRETARY TO THE HONBLE CHIEF JUSTICE
GAUHATI HIGH COURT
GUWAHATI
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : MR. K N CHOUDHURY
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 14-03-2023
Suman Shyam, J
Heard Mr. U.K. Nair, learned Sr. counsel assisted by Mr. A. Chakraborty, learned
Page No.# 5/5
counsel for the appellants. Also heard Mr. K.N. Choudhury, learned Sr. counsel assisted by
Mr. J. Patowary, learned counsel for the respondents appearing on the strength of a
caveat.
It is submitted at the bar that another appeal, arising out of the same judgment,
being numbered and registered as W.A. No. 05/2023, has already been admitted and the
same is pending disposal before this Court.
In view of the above, admit the writ appeal.
Since the parties are already represented, no formal notice is required to be sent in
this case.
Registry to list this case along with W.A. No. 5/2023, on 27-04-2023, as fixed
items, for hearing.
JUDGE JUDGE
GS
Comparing Assistant
