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Page No.# 1/2 vs Bhabananda Kalita And Anr
2023 Latest Caselaw 979 Gua

Citation : 2023 Latest Caselaw 979 Gua
Judgement Date : 13 March, 2023

Gauhati High Court
Page No.# 1/2 vs Bhabananda Kalita And Anr on 13 March, 2023
                                                            Page No.# 1/2

GAHC010198712022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)




         I.A.(Civil)/3755/2022

         PRANITA DEVI NATH @ PRANITA DAS AND ANR .
         D/O LATE CHABIN DAS
         W/O BHOBAN NATH
         VILLAGE TEZPUR BIHAGURI (BHALUKKHUWA) PO AND PS TEZPUR
         DIST SONITPUR
         ASSAM 784116

         2: SMTI CHAYA OJAH @ CHAYA DAS

         D/O LATE CHABIN DAS

         VILLAGE METUWAKUCHI
         PO
         PS AND DIST BARPETA
         ASSAM 784116
         VERSUS

         BHABANANDA KALITA AND ANR .
         S/O LATE MUKUNDA KALITA VILLAGE METUWAKUCHI
         PO
         PS AND DIST BARPETA
         ASSAM 784116

         2:SMTI NIRUPAMA DAS
         W/O LATE CHABIN DAS

         VILLAGE METUWAKUCHI
         PO
         PS AND DIST BARPETA
         ASSAM 784116
                                                                       Page No.# 2/2

           3:SRI KHANIN DAS
           S/O LATE CHABIN DAS

           VILLAGE METUWAKUCHI
           PO
           PS AND DIST BARPETA
           ASSAM 784116
           ------------
           Advocate for : MR. M HUSSAIN
           Advocate for : appearing for BHABANANDA KALITA AND ANR .



           In
           RSA/191/2022

                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

13.03.2023

Heard the learned counsel Mr. M. Ahmed appearing for the applicants. Since the connected second appeal has been admitted for hearing, the impugned Judgment and Decree dated 29.06.2022 passed by the learned Additional District Judge, Barpeta in Title Appeal No. 10/2020 shall remain stayed, till disposal of the appeal.

The I.A.(Civil) stands disposed of.

JUDGE

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