Union Of India vs M/S Mahesh Enterprises Pvt. Ltd
2023 Latest Caselaw 936 Gua

                                                                             Page No.# 1/2

GAHC010021792023




                              THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

             I.A.(Civil)/653/2023

             UNION OF INDIA
             REPRESENTED BY GENERAL MANAGER (CLAIMS) NF RAILWAY
             MALIGAON
             GUWAHATI 78001


             VERSUS

             M/S MAHESH ENTERPRISES PVT. LTD.
             SHANTI SADAN
             ROOM NO. 404
             4TH FLOOR
             AT ROAD
             GUWAHATI 781001 ASSAM

             ------------
             Advocate for : MR. K GOGOI
             Advocate for : appearing for M/S MAHESH ENTERPRISES PVT. LTD.


                                       :: BEFORE ::
                        HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       O R D E R

10.03.2023

Heard the learned counsel Mr. K. Gogoi appearing for the applicant.

Page No.# 2/2

Since the connected appeal has been admitted for hearing, the judgment and order dated 25.10.2022 passed by the Railway Claims Tribunal, Guwahati Bench in Original Application No. O.A.III/269/2012 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands disposed of accordingly.

JUDGE

Comparing Assistant