United India Insurance Co Ltd vs Hiramoni Boro @ Rabha And 4 Ors
2023 Latest Caselaw 1360 Gua

                                                               Page No.# 1/3

GAHC010033002023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./120/2023

         UNITED INDIA INSURANCE CO LTD.
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
         ONE OF THE REGIONAL OFFICE AT GS ROAD, GUWAHATI 781005



         VERSUS

         HIRAMONI BORO @ RABHA AND 4 ORS .
         W/O LATE ADEEP RANJAN BORO,
         RESIDENT OF VILLAGE UPPER KHATIRA, PS CHHAYGAON, DIST KAMRUP
         ASSAM 781124

         2:CHINA BARO @ BORO
         W/O SRI CHABIN BORO
         RESIDENT OF VILLAGE UPPER KHATIRA
          PS CHHAYGAON
          DIST KAMRUP ASSAM 781124

         3:SRI CHABIN BARO @ RABHA 2 CHABIN CH. BORO
          S/O LATE GEHENA BORO
         RESIDENT OF VILLAGE UPPER KHATIRA
          PS CHHAYGAON
          DIST KAMRUP ASSAM 781124

         4:KALI KANTA THAKURIA
          S/O LATE MAHON THAKURIA

         RESIDENT OF MAJPARA
         PS CHHAYGAON
         DIST KAMRUP
         ASSAM 781124

         5:KISHORE R. MARAK
                                                                 Page No.# 2/3

            S/O SRI MOREDEN K. MARAK
            RESIDENT OF KHALPAKHAL
            PS CHHAYGAON
            DIST KAMRUP
            ASSAM 78112

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent : MR. A R AGARWALA




             Linked Case : I.A.(Civil)/889/2023

            UNITED INDIA INSURANCE CO LTD.
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT GS ROAD
            GUWAHATI 781005


             VERSUS

            HIRAMONI BORO @ RABHA AND 4 ORS .
            W/O LATE ADEEP RANJAN BORO
            RESIDENT OF VILLAGE UPPER KHATIRA
            PS CHHAYGAON
            DIST KAMRUP ASSAM 781124

            2:CHINA BARO @ BORO
            W/O SRI CHABIN BORO
            RESIDENT OF VILLAGE UPPER KHATIRA
             PS CHHAYGAON
             DIST KAMRUP ASSAM 781124
             3:SRI CHABIN BARO @ RABHA 2 CHABIN CH. BORO
            S/O LATE GEHENA BORO
            RESIDENT OF VILLAGE UPPER KHATIRA
             PS CHHAYGAON
             DIST KAMRUP ASSAM 781124
             4:KALI KANTA THAKURIA
            S/O LATE MAHON THAKURIA

            RESIDENT OF MAJPARA
            PS CHHAYGAON
            DIST KAMRUP
            ASSAM 781124
                                                                                         Page No.# 3/3

             5:KISHORE R. MARAK
             S/O SRI MOREDEN K. MARAK
             RESIDENT OF KHALPAKHAL
             PS CHHAYGAON
             DIST KAMRUP
             ASSAM 781124
             ------------
             Advocate for : MR. K K BHATTA
             Advocate for : MR. A R AGARWALA appearing for HIRAMONI BORO @ RABHA
             AND 4 ORS .



                                    BEFORE
                       HONOURABLE MRS. JUSTICE MALASRI NANDI

                                              ORDER

Date : --31.03.2023 Heard Mr. K.K. Bhatta, learned counsel for the appellant. As the appeal is admitted for hearing, the operation of the judgment and award dated 15.11.2022 be stayed subject to deposit of 50% of the awarded amount before the Registry. The I.A.(C) is disposed of.

JUDGE

Comparing Assistant