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National Insurance Company ... vs Munni Roy And 4 Ors . B
2023 Latest Caselaw 1292 Gua

Citation : 2023 Latest Caselaw 1292 Gua
Judgement Date : 29 March, 2023

Gauhati High Court
National Insurance Company ... vs Munni Roy And 4 Ors . B on 29 March, 2023
                                                             Page No.# 1/3

GAHC010216022022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/811/2023


         NATIONAL INSURANCE COMPANY LIMITED .
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 3
         MIDDLETON STREET
         KOLKATA AND ITS REGIONAL OFFICE AT BHANGAGARH
         G.S. ROAD
         GUWAHATI- 781005 REPRESENTED BY THE CHIEF REGIONAL MANAGER
         GUWAHATI REGIONAL OFFICE.


          VERSUS

         MUNNI ROY AND 4 ORS . B
         W/O LATE ASHOK ROY
         R/O KALIBARI
         B.G. COLONY
         NEW BONGAIGAON
         P.O.- BONGAIGAON
         DIST.- BONGAIGAON
         ASSAM
         PIN- 783380.

         2:POOJA KUMARI
         D/O LATE ASHOK ROY

         R/O KALIBARI
         B.G. COLONY
         NEW BONGAIGAON
         P.O.- BONGAIGAON

         DIST.- BONGAIGAON
         ASSAM
         PIN- 783380.
         3:MANISHA RAY
                                                                   Page No.# 2/3

          D/O LATE ASHOK ROY

          R/O KALIBARI
          B.G. COLONY
          NEW BONGAIGAON
          P.O.- BONGAIGAON

          DIST.- BONGAIGAON
          ASSAM
          PIN- 783380.
          4:HARADHAN DAS
          S/O MONASHA DAS

          VILL.- KHUSALUPURA

          P.O.- CHAPRAKATA

          DIST.- BONGAIGAON
          ASSAM
          PIN- 783380.
          5:MUSTAFA ALI
          S/O SUKUR ALI

          VILL.- BASHBARI

          P.S.- MANIKPUR

          P.O.- SALABILA

          DIST.- BONGAIGAON
          ASSAM
          PIN- 783392.
          ------------
          Advocate for : MR T KALITA
          Advocate for : appearing for MUNNI ROY AND 4 ORS . B



                                      BEFORE
               THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                ORDER

29. 03. 2023

Heard Mr. T Kalita, learned counsel for the applicant.

This is an application for stay of operation of the judgement and Page No.# 3/3

award dated 04.05.2022 passed by the learned Member, Motor Accident Claims Tribunal, Bongaigaon, Assam in MAC case No. 31/2020.

As the connected appeal has already been admitted, the operation of the judgment and award dated 04.05.2022 passed by the learned Member, MACT, Bongaigaon, Assam in MAC case No. 31/2020 is stayed subject to deposit of entire awarded amount before the Registry of this court along with interest till the disposal of the connected appeal.

IA stands disposed of.

JUDGE

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