National Insurance Co. Ltd vs Mahendra Das
2023 Latest Caselaw 1285 Gua

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GAHC010020422018




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./299/2018

            NATIONAL INSURANCE CO. LTD
            HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET,KOLKATA AND
            ONE OF THE REGIONAL OFFICE KNOWN AS GUWAHATI REGIONAL
            OFFICE ,G.S. ROAD ,BHANGAGARH , GUWAHATI 781005, KAMRUP(M)
            ASSAM


            VERSUS

            MAHENDRA DAS
            S/O LATE DEBEN DAS
            RESIDENT OF VILLAGE JALAH GHAT
            P.O. JALAH , DIST. BARPETA ,ASSAM
            PERMANENT RESIDENT OF VILLAGE NATUN ALIGURI JALAH GHAT PIN.
            781327 DIST. BASKSA, BTAD, ASSAM

            2:MD ABBAS KHAN
             S/O ABDUL HAUQUE
            RESIDENT OF ULUBARI
             ISLAMPUR GUWAHATI 781007 P.S. PALTANBAZAR
             DIST. KAMRUP (M) ASSA

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :



             Linked Case : I.A.(Civil)/1346/2018

            NATIONAL INSURANCE COMPANY LTD
            HAVING ITS REGISTERED OFFICE AT MIDDLETON STREET
            KOLKATA AND ONE OF THE REGIONAL OFFICE KNOWN AS GUWAHATI
            REGIONAL OFFICE
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          G.S. ROAD
          BHANGAGARH
          GUWAHATI 781005
          KAMRUP(M) ASSAM


           VERSUS

          SRI MAHENDRA DAS AND ANR
          S/O LATE DEBEN DAS RESIDENT OF VILLAGE JALAH GHAT P.O. JALAH
          DIST. BARPETA
          ASSAM PERMANENT RESIDENT OF VILLAGE NATUN ALIGURI JALAH
          GHAT PIN. 781327 DIST. BASKSA
          BTAD
          ASSAM

          2:MD ABBAS KHAN
          S/O ABDUL HAUQUE RESIDENT OF ULUBARI
           ISLAMPUR GUWAHATI 781007 P.S. PALTANBAZAR
           DIST. KAMRUP (M) ASSAM
           ------------
          Advocate for : MR. K K BHATRA
          Advocate for : appearing for SRI MAHENDRA DAS AND ANR



                                BEFORE
               HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

Date : 29.3.2023

Heard Mr. R. K. Bhatra, learned counsel for the appellant.

This is an application praying for stay of operation of the impugned Judgment and Order dated 5.9.2017 passed by the learned Member, Motor Accident Claims Tribunal, Kamrup in 2076/2010.

As connected appeal has already been admitted by this court, the judgment and award dated 5.9.2017 passed by the learned Member, Motor Accident Claims Tribunal, Kamrup in MAC Case 2076/2010 shall remain stayed until disposal of the connected appeal subject to deposit of entire awarded amount Page No.# 3/3

alongwith the interest on the awarded amount before the Registry of this court within a period of six week from today.

I A stands disposed of.

JUDGE

Comparing Assistant