United India Insurance Co. Ltd vs Sri Samadeet Baruah And 5 Ors
2023 Latest Caselaw 1203 Gua

                                                                   Page No.# 1/3

GAHC010023462019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : MACApp./89/2023

         UNITED INDIA INSURANCE CO. LTD
         HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD, CHENNAI AND
         ONE OF THE REGIONAL OFFICE AT G.S. ROAD, GUWAHATI 781005



         VERSUS

         SRI SAMADEET BARUAH AND 5 ORS
         S/O SRI PABITRA JIBAN BARUAH, R/O HOUSE NO. 15, PINAKI PATH, ZOO
         NARENGI TINIALI, R.G. BARUAH, P.O. CHANDMARI, DIST. KAMRUP (M),
         GUWAHATI 781003

         2:PABITRA JIBAN BARUAH

          H/O LATE ANJALI BARUAH
          R/O HOUSE NO. 15
          PINAKI PATH
          ZOO NARENGI TINIALI
          R.G. BARUAH
          P.O. CHANDMARI
          DIST. KAMRUP (M)
          GUWAHATI 781003

         3:SIVADEET BARUAH
          S/O SRI PABITRA JIBAN BARUAH
          R/O HOUSE NO. 15
          PINAKI PATH
          ZOO NARENGI TINIALI
          R.G. BARUAH
          P.O. CHANDMARI
          DIST. KAMRUP (M)
          GUWAHATI 781003
                                                                   Page No.# 2/3

            4:APURBA BORA
             S/O KALI RAM BORA
             R/O VILL. CHANDHARA
             P.O. CHANDHARA
             P.S. JURIA
             DIST. NAGAON
            ASSAM 78212

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :

             Linked Case : I.A.(Civil)/710/2023

            UNITED INDIA INSURANCE CO. LTD
            HAVING ITS REGISTERED OFFICE AT 24 WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
            GUWAHATI 781005


             VERSUS

            SRI SAMADEET BARUAH AND ORS
            S/O SRI PABITRA JIBAN BARUAH
            R/O HOUSE NO. 15
            PINAKI PATH
            ZOO NARENGI TINIALI
            R.G. BARUAH
            P.O. CHANDMARI
            DIST. KAMRUP (M)
            GUWAHATI 781003

            2:PABITRA JIBAN BARUAH

            H/O LATE ANJALI BARUAH
            R/O HOUSE NO. 15
            PINAKI PATH
            ZOO NARENGI TINIALI
            R.G. BARUAH
            P.O. CHANDMARI
            DIST. KAMRUP (M)
            GUWAHATI 781003
            3:SIVADEET BARUAH
            S/O SRI PABITRA JIBAN BARUAH
            R/O HOUSE NO. 15
            PINAKI PATH
            ZOO NARENGI TINIALI
                                                                           Page No.# 3/3

           R.G. BARUAH
           P.O. CHANDMARI
           DIST. KAMRUP (M)
           GUWAHATI 781003
           4:APURBA BORA
           S/O KALI RAM BORA
           R/O VILL. CHANDHARA
           P.O. CHANDHARA
           P.S. JURIA
           DIST. NAGAON
           ASSAM 782124
           ------------
           Advocate for : MR. K K BHATTA
           Advocate for : appearing for SRI SAMADEET BARUAH AND ORS



                                    BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                       ORDER

Date : 24.03.2023

Heard Mr. K.K. Bhatta, learned counsel for the appellant. The present application has been filed under Section 173 of M.V. Act, 1988 against the judgment and award dated 06.08.2018 passed by the learned Member, MACT No.2, Kamrup(M), Guwahati in MAC Case No. 1087/2010.

Appeal is admitted.

Issue notice.

The petitioner is directed to take step for service of notice upon the respondents by registered post with AD as well as other usual process returnable within 4(four) weeks. The steps be taken within 7(seven) days.

Call for the LCR.

List the matter after 4(four) weeks.

JUDGE Comparing Assistant